High Courts29 Jun 2010
Om Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0112
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 101 of 151
High Courts29 Jun 2010Allowed
Sh. Sarwan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0108
High Courts29 Jun 2010
Sanjogita Devi Vs Kewal Krishan
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0106
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts29 Jun 2010Dismissed
The State of H.P. Vs Dalip Chand and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 498A
High Courts29 Jun 2010Dismissed
State of H.P. Vs Tara Chand and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0082
Motor Vehicles Act, 1988 — Section 188, 192Penal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Jun 2010Dismissed
State of H.P. Vs Krishan Chand and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0077
Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts29 Jun 2010Allowed
B.B. Aggarwal Vs HPTDC
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0048
Himachal Pradesh Tourism Development Corporation Staff Regulations, 1972 — Regulation 20Payment of Gratuity Act, 1972 — Section 4, 4(2), 4(3)
High Courts29 Jun 2010
Dalip Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0029
High Courts29 Jun 2010Dismissed
Dharam Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 128 FLR 1006
Industrial Disputes Act, 1947 — Section 2, 25B, 25B(1), 25B(2), 25C
High Courts29 Jun 2010Dismissed
Union of India (UOI) and Another Vs Bhagat Ram
High Court Of Himachal Pradesh · (2010) 127 FLR 685 : (2010) 4 LLJ 703
Payment of Gratuity Act, 1972 — Section 2, 7(4)
High Courts28 Jun 2010
Joginder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0181
High Courts28 Jun 2010
Satish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0160
High Courts28 Jun 2010Dismissed
The State of H.P. Vs Gian Singh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts28 Jun 2010
Brinda Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0136
Limitation Act, 1963 — Section 5
High Courts28 Jun 2010Dismissed
The State of H.P. Vs Maun Ram
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts28 Jun 2010
Anuradha Garg Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0072
High Courts28 Jun 2010
Kashmi Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0067
High Courts28 Jun 2010
Parkash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0065
High Courts28 Jun 2010
Smt. Pratibha Kumari and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0059
Constitution of India, 1950 — Article 226
High Courts28 Jun 2010
Anjana Kumari Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0002