COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 103 of 151

High Courts22 Jun 2010Dismissed

State of H.P. Vs Smt. R.D. Verma and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0172

Evidence Act, 1872 — Section 45, 47, 73Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(2)

High Courts22 Jun 2010

Suman Pathania Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0171

High Courts22 Jun 2010

Jai Singh Thakur Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0166

High Courts22 Jun 2010

Madan Lal Negi Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0149

High Courts22 Jun 2010

Abdul Rehman Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0134

High Courts22 Jun 2010

Prithi Singh Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0133

High Courts22 Jun 2010Dismissed

State of H.P. Vs Purshottam Singh and Another

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0116

Criminal Procedure Code, 1973 (CrPC) — Section 378

High Courts22 Jun 2010Dismissed

Kamli Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) ACJ 1098 : AIR 2010 HP 69 : (2011) 5 RCR(Civil) 295 : (2010) 2 ShimLC 417

Medical Termination of Pregnancy Act, 1971 — Section 3(2)

High Courts22 Jun 2010Allowed

K.D. Sharma Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0069

Administrative Tribunals Act, 1985 — Section 19

High Courts22 Jun 2010

Jai Dev Chauhan and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0062

High Courts22 Jun 2010Dismissed

Joban Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2010) 2 ShimLC 583 : (2010) 5 SLR 585

High Courts22 Jun 2010

Nav Durga Marketing Co. Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 35 VST 426

Himachal Pradesh General Sales Tax Act, 1968 — Section 30

High Courts22 Jun 2010

Smt. Reeti Dhiman Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0018

High Courts22 Jun 2010Dismissed

Jagan Nath Barowalia Vs The State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0012

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 226Himachal Pradesh Town and Country Planning Act, 1977 — Section 17(4), 17(5)

High Courts21 Jun 2010Allowed

Vimla Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0169

Constitution of India, 1950 — Article 14

High Courts21 Jun 2010

Harmesh Thakur Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0163

High Courts21 Jun 2010

Anil Kumar Vs The Commissioner-cum-Secretary, Housing and Another

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0158

High Courts21 Jun 2010

Himachal Pradesh Financial Corporation Vs Chauhan and Singh Industries and Others Rameshwari Singh and Others Vs Himachal Pradesh Financial Corporation and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0146

Civil Procedure Code, 1908 (CPC) — Section 11, 34, 34(1)State Financial Corporations Act, 1951 — Section 29, 30, 31, 31(1), 32(9)

High Courts21 Jun 2010Dismissed

Pradeep Kumar Vs Prithvi Raj

High Court Of Himachal Pradesh · (2011) 2 CivCC 754 : (2011) 1 RCR(Criminal) 893 : (2011) 1 RCR(Criminal) 893

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts21 Jun 2010

Jagdish Sharma Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0113