High Courts21 Jun 2010Dismissed
The State of H.P. Vs Sher Singh and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 34, 498A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 104 of 151
High Courts21 Jun 2010
Santokh Stone Crusher Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0101
High Courts21 Jun 2010
Sardara Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0066
High Courts21 Jun 2010
State of H.P. Vs Gian Chand and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 288
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts21 Jun 2010Dismissed
State of H.P. Vs Sohanjit Singh
High Court Of Himachal Pradesh · (2011) 5 RCR(Criminal) 309 : (2010) 2 ShimLC 385
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 44
High Courts21 Jun 2010Allowed
Yashpal and Others Vs Amar Nath and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0044
Evidence Act, 1872 — Section 90
High Courts21 Jun 2010
Joginder Singh Rana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 2 ShimLC 527
Constitution of India, 1950 — Article 14, 16
High Courts21 Jun 2010Dismissed
Pardeep Kumar Vs Prithvi Raj
High Court Of Himachal Pradesh · (2011) 1 RCR(Criminal) 893
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jun 2010Allowed
Nami Ram Vs United Commercial Bank and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0023
High Courts21 Jun 2010
Jai Naina Devi Stone Crusher Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0014
High Courts21 Jun 2010
Jai Lal Harjait and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0001
High Courts19 Jun 2010Allowed
Vinod Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0178
High Courts19 Jun 2010
P.C. Anand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 273
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, 80Forest Act, 1927 — Section 41 , 42Penal Code, 1860 (IPC) — Section 120B , 420
High Courts19 Jun 2010Dismissed
The State of H.P. Vs Desh Raj and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378(3)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts19 Jun 2010Dismissed
Shri Man Mohan Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0132
Administrative Tribunals Act, 1985 — Section 19
High Courts19 Jun 2010
Jeevan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0087
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 170, 420
High Courts19 Jun 2010Dismissed
Dharam Pal and Others Vs Prem Singh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0038
High Courts19 Jun 2010Allowed
Swaran Singh Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0028
High Courts18 Jun 2010Dismissed
State of H.P. Vs Chuni Lal and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 376
High Courts18 Jun 2010Dismissed
Himachal Pradesh State Electricity Board and Others Vs Ghanshyam and Others Himachal Pradesh State Electricity Board and Another Vs Molak Ram and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0161
Industrial Disputes (Central) Rules, 1957 — Rule 77, 78Industrial Disputes Act, 1947 — Section 2, 25A, 25C, 25D, 25E