High Courts18 Jun 2010Dismissed

State of H.P. Vs Swaran Singh

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0150

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 306, 498A
High Courts18 Jun 2010Dismissed

Dev Raj Vs Lajwanti and Others

High Court Of Himachal Pradesh · AIR 2010 HP 72 : (2010) 2 ShimLC 490

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts18 Jun 2010Dismissed

State of H.P. Vs Maru Ram

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0075

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 376
High Courts18 Jun 2010Dismissed

State of H.P. Vs Rattani Devi

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 306, 498A
High Courts18 Jun 2010Dismissed

State of H.P. Vs Vikas Sharma

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 109, 309, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts17 Jun 2010Allowed

Anil Kumar Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0129

Arms Act, 1959 — Section 25Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 — Section 3, 3(1), 3(2)Penal Code, 1860 (IPC) — Section 302, 34, 376(2), 392, 506
High Courts17 Jun 2010Dismissed

State of H.P. Vs Budhi Singh and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 313Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 34, 363, 366, 366A, 368
High Courts17 Jun 2010Dismissed

The State of H.P. Vs Romesh Garg and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 313Himachal Pradesh Aerial Ropeways Act, 1968 — Section 35, 36Penal Code, 1860 (IPC) — Section 304A, 338
High Courts17 Jun 2010Dismissed

The State of H.P. Vs Jeevan Kumar and Others

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 154, 378(3)Penal Code, 1860 (IPC) — Section 34, 366A, 376, 376(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3