High Courts15 Jun 2010
Murari Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0045
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 107 of 151
High Courts15 Jun 2010Allowed
Baldev Singh and Others Vs Sunka Ram and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 546
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 65Transfer of Property Act, 1882 — Section 53(A)
High Courts15 Jun 2010Allowed
Parshotam Singh Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0037
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts15 Jun 2010Dismissed
Belu (dead) through LRs and Another Vs Lal Chand and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0003
High Courts14 Jun 2010Allowed
Universal Estate and Another Vs H.P. Housing and Urban Development Authority
High Court Of Himachal Pradesh · (2011) 1 ShimLC 149
Arbitration and Conciliation Act, 1996 — Section 8, 8(1)
High Courts14 Jun 2010Dismissed
The State of H.P. Vs Surender Kumar and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
High Courts14 Jun 2010Allowed
Udham Jor Negi Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0139
Penal Code, 1860 (IPC) — Section 147, 149, 323, 326, 506
High Courts14 Jun 2010Allowed
Gian Chand Vs Keshav and Others
High Court Of Himachal Pradesh · (2011) 5 RCR(Civil) 307
High Courts14 Jun 2010Allowed
Brij Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0125
High Courts14 Jun 2010Allowed
Narain Singh Vs Smt. Satya and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0107
High Courts14 Jun 2010Allowed
Raghujeet Singh and Others Vs Narinder Singh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0104
Civil Procedure Code, 1908 (CPC) — Section 151Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts14 Jun 2010Dismissed
Gita Ram and Another Vs Smt. Churi and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0103
Hindu Succession Act, 1956 — Section 15, 15(1), 15(2), 16, 16(1)Succession Act, 1925 — Section 63
High Courts14 Jun 2010Dismissed
Shri Kishan Chand Vs Smt. Leela Devi
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0064
High Courts14 Jun 2010Dismissed
Capt. Arminder Singh Bedi Vs Guru Nanak Dev University and Another
High Court Of Himachal Pradesh · AIR 2010 HP 76
Arbitration Act, 1940 — Section 14Hindu Succession Act, 1956 — Section 30, 4, 6, 8
High Courts14 Jun 2010Dismissed
State of Himachal Pradesh Vs Mangat Ram and Another
High Court Of Himachal Pradesh · (2010) CriLJ 4506 : (2011) 2 Crimes 343
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 342, 376
High Courts14 Jun 2010
State of H.P. Vs Raj Kumar
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0007
Penal Code, 1860 (IPC) — Section 376
High Courts04 Jun 2010Dismissed
Budh Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)
High Courts04 Jun 2010Dismissed
State of H.P. Vs Bansi Ram and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0155
Penal Code, 1860 (IPC) — Section 376, 420
High Courts04 Jun 2010Dismissed
Vardhman Roofing Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0138
Constitution of India, 1950 — Article 248Environment (Protection) Act, 1986 — Section 3Environment (Protection) Rules, 1986 — Rule 5(3)
High Courts04 Jun 2010
Surekha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0137
Limitation Act, 1963 — Section 5