High Courts04 Jun 2010Dismissed
Sanjay Kumar Rathore and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0130
Constitution of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 108 of 151
High Courts04 Jun 2010Dismissed
State of H.P. Vs Pappu @ Ashwani Kumar
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0073
Penal Code, 1860 (IPC) — Section 302, 307, 452
High Courts04 Jun 2010Dismissed
Bhoop Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0070
High Courts04 Jun 2010Dismissed
Shri Deepak Bhandari Vs H.P. State Industrial Development Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0056
High Courts04 Jun 2010
State of H.P. Vs Ravinder Kumar
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0051
Arms Act, 1959 — Section 27, 5Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313, 378Penal Code, 1860 (IPC) — Section 307, 326, 450
High Courts04 Jun 2010
Rameshwar Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0046
High Courts04 Jun 2010Dismissed
State of Himachal Pradesh Vs Ishwar Singh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 342, 363, 366, 366A
High Courts03 Jun 2010Allowed
Sandeep Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 282
Constitution of India, 1950 — Article 14
High Courts03 Jun 2010
Dharam Parkash Vs The State of H.P. and Others Sunita Devi Vs Deputy Commissioner and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0164
Limitation Act, 1963 — Section 5
High Courts03 Jun 2010
Jasbir Singh Vs Data Ram
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 45
High Courts03 Jun 2010
Mitun Raj Vs Himachal Pradesh Subordinate Service Selection Board and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0083
High Courts02 Jun 2010Allowed
State of H.P. Vs Varinder Kumar
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(C), 41, 42, 50
High Courts02 Jun 2010
Het Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0123
High Courts02 Jun 2010Allowed
Ramesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) CriLJ 4555 : (2011) 5 RCR(Criminal) 192 : (2011) 1 ShimLC 128
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 113B, 114, 3Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts02 Jun 2010
Anil Khachi Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts02 Jun 2010Allowed
Sh. Nar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 122, 354, 376, 399, 511
High Courts02 Jun 2010Dismissed
State of Himachal Pradesh Vs Dalip Singh and Another
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Jun 2010Dismissed
Satish Kumar Vs Kiran Dhindsa
High Court Of Himachal Pradesh · (2011) 1 ShimLC 315
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 11, 56Transfer of Property Act, 1882 — Section 8
High Courts01 Jun 2010
Veena Sharma Vs State of H.P
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0147