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High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 109 of 151

High Courts01 Jun 2010

Albel Singh and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 06 SHI CK 0141

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 307
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High Courts31 May 2010Dismissed

State of H.P. Vs Jitender Singh

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0256

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 376
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High Courts31 May 2010Dismissed

State of H.P. Vs Surat Ram

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0170

Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 43, 50
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High Courts27 May 2010Dismissed

Ram Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0290

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 311, 374Penal Code, 1860 (IPC) — Section 342, 366, 376, 376(1), 506
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