High Courts25 May 2010Allowed
Achhar Singh Vs Gian Chand and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0186
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 111 of 151
High Courts25 May 2010Dismissed
Land Acquisition Collector and Another Vs Sh. Puran Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0183
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9
High Courts25 May 2010
State of H.P. Vs Balak Ram and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 304
High Courts25 May 2010
Yogesh Kumar Vs State of H.P. and Ors
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0064
High Courts25 May 2010
State of H.P. and Another Vs Gian Chand
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0030
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 52(A), 59
High Courts25 May 2010Dismissed
State of H.P. Vs Mehar Chand
High Court Of Himachal Pradesh · (2010) 3 SLR 101
Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts25 May 2010
Pancham Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2011 HP 88
Constitution of India, 1950 — Article 14
High Courts24 May 2010
Ajay Rana Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts24 May 2010
Ajmer Kaur Vs Sh. Shiv Chand Yadav and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0259
Motor Vehicles Act, 1988 — Section 166
High Courts24 May 2010Dismissed
State of H.P. Vs Dalip Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 201, 302
High Courts24 May 2010Allowed
Jagar Nath alias Joni Ram Vs Missa and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0230
High Courts24 May 2010Dismissed
Sant Ram Vs Lachho and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0229
High Courts24 May 2010Dismissed
Sushil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0194
High Courts24 May 2010Dismissed
State of H.P. Vs Mahant Hari Dass and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0190
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
High Courts24 May 2010Dismissed
The State of H.P. Vs Ashok Kumar and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0167
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Ram Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0166
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Salig Ram
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0165
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010
The State of H.P. Vs Jogi Ram and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0104
Penal Code, 1860 (IPC) — Section 120B, 420, 457, 465, 468Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Sukhdev Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0102
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Sukhraj
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0101
Penal Code, 1860 (IPC) — Section 420, 457, 465, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)