High Courts21 May 2010Dismissed
Akshya Kumar Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0010
Constitution of India, 1950 — Article 311(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 113 of 151
High Courts21 May 2010Dismissed
Man Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0005
Central Civil Services (Conduct) Rules, 1964 — Rule 18, 18(2)
High Courts20 May 2010Dismissed
State of Himachal Pradesh Vs Sher Singh @ Sheru
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0292
Penal Code, 1860 (IPC) — Section 201, 302, 363, 366, 376
High Courts20 May 2010
Sanjeev Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 279, 337
High Courts20 May 2010Dismissed
State of H.P. Vs Pradeep Kumar
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0251
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 378(3)
High Courts20 May 2010Dismissed
Balbir Singh Vs Smt. Kinzom (deceased)
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0189
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 6A(4), 80
High Courts20 May 2010Allowed
Smt. Nirmal Goel and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0184
Central Civil Services (Pension) Rules, 1972 — Rule 35, 37, 69, 83(1), 9
High Courts20 May 2010Dismissed
State of H.P. Vs Raju @ Mohammad and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 52, 55
High Courts20 May 2010Dismissed
State of H.P. Vs Prakash Chand and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 May 2010Dismissed
Union of India (UOI) and Others Vs Diwakar Dutt Sharma
High Court Of Himachal Pradesh · (2010) 5 SLR 591
High Courts20 May 2010
Dev Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0058
High Courts20 May 2010Allowed
Smt. Bindra and Others Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2010) 2 ShimLC 217
High Courts20 May 2010Allowed
Manohar Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 1 Crimes 665
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 342, 376, 506, 511
High Courts20 May 2010
Sunder Lal Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0027
High Courts19 May 2010
Kuldeep Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 313Punjab Excise Act, 1914 — Section 61
High Courts19 May 2010Dismissed
Jagmohan Sood Vs Akhil Mahindru
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0276
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 May 2010
Suresh Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325Probation of Offenders Act, 1958 — Section 3
High Courts19 May 2010
State of H.P. Vs Ram Sarup
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0252
Forest Act, 1927 — Section 59
High Courts19 May 2010Allowed
Om Prakash Sharma Vs H.P.T.D.C. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0159
High Courts19 May 2010Dismissed
Bishamber Lal Vs Rajinder Parshad and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0123
Civil Procedure Code, 1908 (CPC) — Section 100