High Courts17 May 2010
Sandip Mishra Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0254
Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 201, 279, 337
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 115 of 151
High Courts17 May 2010
Raksha Davi and Others Vs State of H.P. and Others etc.etc.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0175
Limitation Act, 1963 — Section 5
High Courts17 May 2010Dismissed
State of H.P. Vs Balbir Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts17 May 2010
State of Himachal Pradesh Vs Amrik Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 363, 366
High Courts17 May 2010Dismissed
State of H.P. Vs Prithvi Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 May 2010Dismissed
Sanjeev Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 20
High Courts17 May 2010Dismissed
State of H.P Vs Mahender Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0039
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts17 May 2010Dismissed
State of Himachal Pradesh Vs Naranjan Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0029
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts17 May 2010Dismissed
The State of H.P. Vs Ram Lal and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts15 May 2010Allowed
Dev Raj and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 5 RCR(Criminal) 553
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts15 May 2010Dismissed
State of H.P. Vs Ramesh Chand
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0071
Penal Code, 1860 (IPC) — Section 177Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 22, 22B, 9A
High Courts15 May 2010
Mohan Bag Vs State of HP and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0012
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420, 466, 467, 468
High Courts15 May 2010Dismissed
The State of H.P. Vs Neelam and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts14 May 2010Allowed
Harminder Kumar and Others Vs State of H.P. and Another Harminder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 429
Land Acquisition Act, 1894 — Section 18, 4, 54, 6, 7
High Courts14 May 2010Dismissed
State of H.P. Vs Sada Ram and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0084
Civil Procedure Code, 1908 (CPC) — Section 151Himachal Pradesh Secretariat Class III Service (Recruitment and Promotion and Certain Conditions of Service) Rules, 1973 — Rule 11
High Courts14 May 2010Dismissed
State of H.P. Vs Sunil @ Sheelu and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0075
Penal Code, 1860 (IPC) — Section 143, 147, 149, 323, 506
High Courts14 May 2010Allowed
Atma Ram (Deceased) represented through his LRs Mast Ram and Others Vs Sehdev Singh and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 576
Succession Act, 1925 — Section 63
High Courts13 May 2010Dismissed
Dr. S.K. Jain Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0269
Constitution of India, 1950 — Article 226, 311(2)
High Courts13 May 2010Dismissed
State of H.P. Vs Sukhdev Singh and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts13 May 2010Dismissed
State of Himachal Pradesh Vs Sita Ram and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18