High Courts13 May 2010
Ram Krishan and Another Vs Tirath Ram and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0224
Civil Procedure Code, 1908 (CPC) — Section 91, 91(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 116 of 151
High Courts13 May 2010Allowed
Shri Haria Ram Rasik Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 210
Constitution of India, 1950 — Article 14, 16
High Courts13 May 2010Dismissed
State of H.P. Vs Satish Kumar and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 498A, 506
High Courts13 May 2010Dismissed
State of H.P. Vs Ajinder Singh and Others
High Court Of Himachal Pradesh · (2010) 4 Crimes 370 : (2011) 5 RCR(Criminal) 568 : (2010) 2 ShimLC 194
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 498A
High Courts13 May 2010Dismissed
State of Himachal Pradesh Vs Gulshan Singh and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0051
Penal Code, 1860 (IPC) — Section 324, 34, 452
High Courts13 May 2010Dismissed
Tulsi Devi and Others Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 261
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 16, 17Constitution of India, 1950 — Article 14, 225 , 226
High Courts13 May 2010
Dr. Jyoti Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 444
High Courts13 May 2010
Ravinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0004
High Courts12 May 2010Dismissed
Commissioner of Central Excise Vs Ozone Ayurvedic
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0285
Central Excise Rules, 2001 — Rule 4Central Excise Rules, 2002 — Rule 10, 11, 4, 6, 8Drugs and Cosmetics Rules, 1945 — Rule 78
High Courts12 May 2010Allowed
Hardwari Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0273
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(1), 30(4), 54
High Courts12 May 2010Dismissed
State of H.P. Vs Khem Chand
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0239
Penal Code, 1860 (IPC) — Section 353, 506
High Courts12 May 2010
Kahan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0227
High Courts12 May 2010
Commissioner of Central Excise Vs Dabur India Ltd.
High Court Of Himachal Pradesh · (2011) 267 ELT 452
Central Excise Rules, 1944 — Rule 11, 140, 21, 47, 49Central Excises and Salt Act, 1944 — Section 11AC, 1A, 35G
High Courts12 May 2010Dismissed
State of Himachal Pradesh Vs Dilwara Singh and Others
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 9 : (2010) 2 ShimLC 204
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 202, 302, 34
High Courts12 May 2010Dismissed
State of H.P. Vs Budhi Singh and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 269
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts12 May 2010
Rajiv Katoch Vs Navdeep Singh
High Court Of Himachal Pradesh · (2011) 1 BC 575 : (2010) 4 Crimes 270
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 May 2010Dismissed
State of Himachal Pradesh Vs Karma and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0014
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts12 May 2010
Prabhu Dayal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0007
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts12 May 2010
Gian Singh Bisht and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0003
High Courts11 May 2010
Aruna Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0247