High Courts11 May 2010Dismissed
State of H.P Vs Ramesh Dutt and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0241
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 117 of 151
High Courts11 May 2010Dismissed
State of H.P. Vs Kali Dass and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 324, 447
High Courts11 May 2010Allowed
Ajay Dawra and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) CriLJ 4473 : (2011) 2 Crimes 119 : (2011) 5 RCR(Criminal) 245
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts11 May 2010
Kumari Arti Vs Chairman, H.P. Subordinate Service Selection Board and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0178
High Courts11 May 2010
Bir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0171
High Courts11 May 2010Dismissed
Piarey Lal Vs Oriental Ins. Co. Ltd.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0163
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 May 2010Dismissed
State of H.P. Vs Partap Singh Keiron and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 120B, 218, 379Prevention of Corruption Act, 1988 — Section 5
High Courts11 May 2010Dismissed
State of Himachal Pradesh Vs Kuldeep Singh and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 153
Punjab Excise Act, 1914 — Section 61
High Courts11 May 2010Dismissed
State of H.P. Vs Imran Khan
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0070
Penal Code, 1860 (IPC) — Section 201, 279, 304A
High Courts11 May 2010Dismissed
Parkash Chand and Another Vs State of H.P
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 34, 376, 506
High Courts11 May 2010Dismissed
Sat Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0048
High Courts11 May 2010
Karnail Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0031
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts10 May 2010Dismissed
State of H.P. and Others Vs Smt. Moortu (Dead) Through Lrs.
High Court Of Himachal Pradesh · (2010) 3 ShimLC 181
Himachal Pradesh Land Revenue Act, 1954 — Section 163, 3(2)Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10, 3(2), 3(5), 3(6)
High Courts10 May 2010Dismissed
State of H.P. Vs Gopal Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313Punjab Excise Act, 1914 — Section 61
High Courts10 May 2010Dismissed
State of H.P. Vs Manoj Kumar and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0261
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts10 May 2010Dismissed
Prem Prakash Sharma and Others Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0250
Constitution of India, 1950 — Article 309Recruitment and Promotion Rules, 2007 — Rule 18, 7
High Courts10 May 2010Dismissed
Jai Singh Vs Radha Devi and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0228
High Courts10 May 2010
Pritam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0199
High Courts10 May 2010Dismissed
State of Himachal Pradesh Vs Kabil Singh and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 332, 34, 353
High Courts10 May 2010Dismissed
State of H.P. Vs Telu Ram
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 201, 279, 338