High Courts10 May 2010
Thakur Singh and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0121
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 118 of 151
High Courts10 May 2010
National Insurance Company Vs Smt. Sanpati and Others Shri Surjeet Kumar Vs D.M. National Insurance Company and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0115
High Courts10 May 2010
Virender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0053
High Courts07 May 2010
State of H.P. Vs Subhash Singh and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 138
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 207Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts07 May 2010
Rishi Paul Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0272
High Courts07 May 2010
Anupam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0271
High Courts07 May 2010
Davinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0267
High Courts07 May 2010
State of H.P. Vs Bishan Dass and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0260
Penal Code, 1860 (IPC) — Section 323, 324, 34, 504
High Courts07 May 2010Dismissed
State of Himachal Pradesh Vs Chaman Lal and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 134, 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 404
High Courts07 May 2010Dismissed
State of H.P Vs Satish Kumar
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts07 May 2010Dismissed
State of Himachal Pradesh Vs Sh. Uttam Chand and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 149, 302, 34, 452
High Courts07 May 2010Dismissed
State of H.P. Vs Sandeep Kumar
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0205
Penal Code, 1860 (IPC) — Section 353
High Courts07 May 2010
State of H.P. Vs Ranjeet Chauhan
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 323, 451, 504, 506
High Courts07 May 2010Dismissed
State of H.P. Vs Tilak Raj and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 120B, 201, 302, 34
High Courts07 May 2010Dismissed
Dharam Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0172
High Courts07 May 2010Dismissed
Govardhan, Kusum Sharma and Prem Lata Sharma Vs Collector, Land Acquisition and Another Kuldeep Mahant @ Kuldeep and Others Vs Collector, Land Acquisition and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0131
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts07 May 2010
Bharat Singh Verma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0119
Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts07 May 2010Dismissed
State of H.P. Vs Sanjay Shah
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0111
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts07 May 2010
Rama Nand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 6 SLR 216
High Courts07 May 2010Dismissed
The Bank of Rajasthan Ltd. Vs The Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0042
Arbitration Act, 1940 — Section 20, 41Civil Procedure Code, 1908 (CPC) — Section 96