High Courts05 May 2010
Chandermani Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0263
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 120 of 151
High Courts05 May 2010
Padma Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0262
High Courts05 May 2010Allowed
Sudha Kaisha Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0240
High Courts05 May 2010
Kumari Archana Devi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0232
High Courts05 May 2010Dismissed
Sh. Sham Chand Negi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0217
High Courts05 May 2010
State of Himachal Pradesh Vs Dinesh Chander Sharma
High Court Of Himachal Pradesh · (2011) CriLJ 2418
Criminal Procedure Code, 1973 (CrPC) — Section 105, 107, 151, 161, 250Penal Code, 1860 (IPC) — Section 332, 353, 500, 506
High Courts05 May 2010Dismissed
State of Himachal Pradesh Vs Bhupinder Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 392
High Courts05 May 2010Dismissed
L.A.C. and Others Vs Smt. Rattani and Another, Narain Singh, Smt. Prem Lata and Partap Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0197
Land Acquisition Act, 1894 — Section 4, 6, 7
High Courts05 May 2010
Duni Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0176
High Courts05 May 2010Dismissed
State of H.P. Vs Yash Raj Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts05 May 2010Allowed
Modern Automobiles and Another Vs H.P. Vidhan Sabha and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0150
High Courts05 May 2010Allowed
Rajni Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 155
High Courts05 May 2010
Poonam and Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0128
High Courts05 May 2010
Govind Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0118
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29
High Courts05 May 2010
LAC and Others Vs Subash and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0112
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 41 Rule 27Land Acquisition Act, 1894 — Section 4
High Courts05 May 2010
Anant Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0097
High Courts05 May 2010
Dr. Chanchal Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0096
High Courts05 May 2010
Bhikham Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0091
High Courts05 May 2010
Budhia Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0090
High Courts05 May 2010
Rattan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0089