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High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 121 of 151

High Courts05 May 2010Dismissed

Madan Lal and Others Vs Rup Lal and Others

High Court Of Himachal Pradesh · (2010) 2 ShimLC 230

Evidence Act, 1872 — Section 114Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(3)Limitation Act, 1963 — Article 113
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High Courts04 May 2010Allowed

State of Himachal Pradesh Vs Dina Nath

High Court Of Himachal Pradesh · (2010) 2 ShimLC 339

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Evidence Act, 1872 — Section 32, 9Penal Code, 1860 (IPC) — Section 302, 304
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High Courts04 May 2010Dismissed

Amar Nath Vs Tarsem Lal

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0143

Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 10
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