High Courts03 May 2010Allowed
Randhir Sharma Vs Uma Devi and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 251
Evidence Act, 1872 — Section 32Specific Relief Act, 1963 — Section 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 123 of 151
High Courts03 May 2010Dismissed
Balak Ram and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0149
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 May 2010Dismissed
Jagdish Chand and Others Vs Savitri Devi and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0144
High Courts03 May 2010Dismissed
Om Parkash Saini Vs Sunder Lal and Sanjay Kumar and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0142
Partition Act, 1893 — Section 4
High Courts03 May 2010Dismissed
Jawind Lal Chauhan Vs H.P. Institute of Public Administration and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0141
High Courts03 May 2010
Milap Chand Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0137
High Courts03 May 2010Dismissed
Om Parkash Vs Kashmir Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0134
High Courts03 May 2010Allowed
Kashmir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 2 ShimLC 75
Forest Act, 1927 — Section 41, 42, 52, 59
High Courts03 May 2010Allowed
Bhagra Steels Sales Pvt. Ltd. Vs Shri Sunil Mohan
High Court Of Himachal Pradesh · (2010) 4 Crimes 130 : (2011) 6 RCR(Criminal) 2184 : (2012) 1 RCR(Criminal) 64 : (2012) 1 RCR(Criminal) 64 : (2010) 2 ShimLC 173
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 May 2010Dismissed
Garibu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0127
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 May 2010
Smt. Geeta Sharma Vs The Himachal Pradesh Tourism Development Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0126
High Courts03 May 2010Dismissed
Ishru Vs Udham Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0125
Penal Code, 1860 (IPC) — Section 323, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts03 May 2010Dismissed
Union of India (UOI) and Others Vs Hav. Daljit Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0117
High Courts03 May 2010
Partap Singh Chauhan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0105
High Courts03 May 2010
Radha Kishan Sharma Vs H.P. State Forest Corporation Limited and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0100
High Courts30 Apr 2010Dismissed
Kamla Devi Vs Dhani Ram
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0203
High Courts30 Apr 2010
State of H.P and Another Vs Daulat Ram
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0194
High Courts30 Apr 2010Dismissed
Pritam Chand and Others Vs Kaso Devi and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0188
Himachal Pradesh Land Revenue Act, 1954 — Section 46Limitation Act, 1963 — Article 58
High Courts30 Apr 2010Allowed
Geeta Sharma Vs Vikram Sharma and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178Penal Code, 1860 (IPC) — Section 498A
High Courts30 Apr 2010
Vicky and Sandeep alias Sanju Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323