High Courts29 Apr 2010
Ajam and Shamshu Deen Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 202, 395, 412
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 125 of 151
High Courts29 Apr 2010
Kamlesh Kumar Vs State of H.P. and Another Sujata Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0115
High Courts29 Apr 2010
Shri Kanshi Ram Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0107
Land Acquisition Act, 1894 — Section 4, 5, 6, 7
High Courts29 Apr 2010
Managing Committee Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0102
Himachal Pradesh Co-operative Societies Act, 1968 — Section 3(1), 39, 93
High Courts29 Apr 2010
Anup Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0061
High Courts29 Apr 2010Dismissed
State of Himachal Pradesh Vs Shiv Gopal and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts29 Apr 2010
Durga Dass Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0022
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Apr 2010
Amrit Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0017
High Courts28 Apr 2010Dismissed
Hardev Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0155
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts28 Apr 2010
Sh. Megh Singh Vs Smt. Neelam Kumari and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Apr 2010
Chander Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) CriLJ 4031
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 120B, 34, 363, 366
High Courts28 Apr 2010
Nand Lal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0043
High Courts28 Apr 2010Dismissed
State of H.P. Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts28 Apr 2010Dismissed
State of H.P. Vs Lachhman Dass
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 328, 511
High Courts28 Apr 2010Dismissed
State of Himachal Pradesh Vs China alias Balbir Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 34, 392, 394
High Courts27 Apr 2010Dismissed
Harjeet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 324, 379, 506
High Courts27 Apr 2010Dismissed
Dila Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 151
Constitution of India, 1950 — Article 226
High Courts27 Apr 2010Allowed
Karan Singh and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Apr 2010Allowed
Kailash Vs Jayoti Ram and Others
High Court Of Himachal Pradesh · (2011) ACJ 444 : (2010) 2 ShimLC 90
High Courts27 Apr 2010
State of H.P. Vs Raj Bahadur
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 220, 221, 222Penal Code, 1860 (IPC) — Section 420, 467, 468, 471