High Courts23 Apr 2010Dismissed
State of H.P. Vs Mohinder Kumar
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 127 of 151
High Courts23 Apr 2010
Aradhna Soft Drinks Company Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0089
Prevention of Food Adulteration Act, 1954 — Section 16
High Courts23 Apr 2010
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 428Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts23 Apr 2010Dismissed
State of H.P. Vs Neeraj Sareen and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 78
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 332, 333
High Courts23 Apr 2010Allowed
Sita Ram Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 351
Constitution of India, 1950 — Article 12
High Courts23 Apr 2010
Kumari Yachana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0064
High Courts23 Apr 2010
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0048
High Courts23 Apr 2010
Narender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0047
High Courts23 Apr 2010Dismissed
State of H.P. Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0037
Penal Code, 1860 (IPC) — Section 148, 302, 326, 452, 506
High Courts23 Apr 2010Dismissed
State of H.P. Vs Rikhi Ram and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 429, 436
High Courts23 Apr 2010Dismissed
State of H.P. Vs Jharu Ram
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0027
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts22 Apr 2010Dismissed
State of H.P. and Another Vs The Shivalik Cooperative and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0210
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118, 118(1), 118(2), 61Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 38A
High Courts22 Apr 2010Dismissed
State of Himachal Pradesh Vs Sapattar Singh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0186
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts22 Apr 2010
Smt. Manita Verma Vs Sh. Anant Ram Verma
High Court Of Himachal Pradesh · (2010) 2 ShimLC 123
Hindu Marriage Act, 1955 — Section 13, 23Penal Code, 1860 (IPC) — Section 498A, 506
High Courts22 Apr 2010
Manohar Lal Khullar and Another Vs Mool Raj
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0162
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts22 Apr 2010
Pinku Ram Vs State of H.P. and Others Radha Devi Vs Deputy Commissioner and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0137
High Courts22 Apr 2010Allowed
Hardev Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0104
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2010Dismissed
State of Himachal Pradesh Vs Harinder Pal
High Court Of Himachal Pradesh · (2010) 2 ShimLC 87
Criminal Procedure Code, 1973 (CrPC) — Section 161, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 Apr 2010Dismissed
H.P. Housing and Urban Development Authority Vs Baldev Ram and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 221
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts22 Apr 2010
State of H.P. Vs Hem Raj
High Court Of Himachal Pradesh · (2011) 1 ShimLC 96
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 354, 376, 511