High Courts21 Apr 2010Dismissed

State of H.P. Vs Krishna Devi

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0180

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 325
High Courts21 Apr 2010Dismissed

Rajesh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 55
High Courts21 Apr 2010Dismissed

State of H.P. Vs Suresh Kumar and Others

High Court Of Himachal Pradesh · (2010) 2 ShimLC 176

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 378(3), 82Penal Code, 1860 (IPC) — Section 171, 201, 302, 34, 364
High Courts21 Apr 2010Allowed

Ashok Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 1 Crimes 346

Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts20 Apr 2010

Krishan Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0159

Criminal Procedure Code, 1973 (CrPC) — Section 100, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts20 Apr 2010Dismissed

State of H.P. Vs Bhagwan Dass

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0106

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 468, 471