COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 130 of 151

High Courts09 Apr 2010Dismissed

Amarbir Pasricha Vs State of HP and Others

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0181

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 14Land Reforms and Tenancy Act — Section 118

Read judgment

High Courts09 Apr 2010

Sudarshan Lal Bhatia and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0179

Criminal Procedure Code, 1973 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 332, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3

Read judgment

High Courts09 Apr 2010Dismissed

Shri Sohan Lal Vs Himachal Road Transport Corporation and Another

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0171

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 14, 16Evidence Act, 1872 — Section 58

Read judgment

High Courts09 Apr 2010Dismissed

H.P.S.F.C. and Another Vs Sita Ram

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0062

Limitation Act, 1963 — Article 55

Read judgment

High Courts09 Apr 2010

Kuldeep Chand Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0057

Read judgment

High Courts09 Apr 2010Dismissed

Charan Dass Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0049

Read judgment

High Courts09 Apr 2010Dismissed

State of H.P. Vs Ram Pal and Another

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0036

Penal Code, 1860 (IPC) — Section 323, 325, 34, 506

Read judgment

High Courts09 Apr 2010Dismissed

State of Himachal Pradesh Vs Hans Raj and Others

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0033

Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 506

Read judgment

High Courts09 Apr 2010

Smt. Rajani Thakural and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0005

Himachal Pradesh Co-operative Societies Act, 1968 — Section 37

Read judgment

High Courts08 Apr 2010Dismissed

State of Himachal Pradesh Vs Bharat Bhushan and Another

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0209

Penal Code, 1860 (IPC) — Section 375, 376, 511

Read judgment

High Courts08 Apr 2010Dismissed

State of H.P. Vs Pushpa Sood

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0202

Criminal Procedure Code, 1973 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 186

Read judgment

High Courts08 Apr 2010

Lalit Kaushal and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0201

Criminal Procedure Code, 1973 (CrPC) — Section 173, 218, 219, 220, 221Penal Code, 1860 (IPC) — Section 120B, 212(2), 218(1), 219(1), 221

Read judgment

High Courts08 Apr 2010

Ashwani Kumar Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0189

Read judgment

High Courts08 Apr 2010

Puran Chand Vs H.P. Tourism Development

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0170

Constitution of India, 1950 — Article 14

Read judgment

High Courts08 Apr 2010Dismissed

Chander Sen Vs Mani Ram and Others

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0152

Civil Procedure Code, 1908 (CPC) — Section 96

Read judgment

High Courts08 Apr 2010Dismissed

State of H.P. Vs Krishan Lal and Another

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0151

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Resin and Resin Products (Regulation of Trade) Act, 1981 — Section 16, 4, 5, 5(1)

Read judgment

High Courts08 Apr 2010