High Courts07 Apr 2010Allowed
Amin Chand and Another Vs Chet Ram and Others Chet Ram Vs Amin Chand and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0176
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 131 of 151
High Courts07 Apr 2010
Charanjit Kaur and Others Vs Kulvinder Kaur and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Dowry Prohibition Act, 1961 — Section 3, 4, 8APenal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts07 Apr 2010Allowed
State of Himachal Pradesh Vs Deep Chand and Another
High Court Of Himachal Pradesh · (2010) 4 Crimes 439
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Apr 2010Dismissed
State of H.P. Vs Ranjan Sood and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0131
Penal Code, 1860 (IPC) — Section 307, 34
High Courts07 Apr 2010Dismissed
State of H.P. Vs Nettar Singh and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0130
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts07 Apr 2010
Raj Kumar and Others Vs State of H.P. State of H.P. Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 207, 304Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts07 Apr 2010Dismissed
Devinder Singh Vs Deputy Commissioner and Others
High Court Of Himachal Pradesh · AIR 2010 HP 33
Evidence Act, 1872 — Section 77Penal Code, 1860 (IPC) — Section 332, 353
High Courts07 Apr 2010Dismissed
State of H.P. Vs Harjeet Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0092
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 306, 34
High Courts07 Apr 2010Dismissed
State of H.P. Vs Montaj Ali.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 302
High Courts07 Apr 2010Dismissed
State of Himachal Pradesh Vs Purshotam Dass Tadu
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0038
Penal Code, 1860 (IPC) — Section 309, 409
High Courts06 Apr 2010
Yoginder Singh Rana Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 503, 504, 506
High Courts06 Apr 2010Dismissed
State of H.P. Vs Purshotam
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0120
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 454
High Courts06 Apr 2010
HPSEB and Others Vs Presiding Officer, Labour Court and Others The Managing Director, HPFC and Another Vs Van Nigam Karamchari Sangh HP Housing Board and Others Vs Lal Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0116
Industrial Disputes Act, 1947 — Section 10, 20, 33, 7, 8Payment of Bonus Act, 1965 — Section 10, 2, 20, 22, 33C
High Courts06 Apr 2010
Inderjeet and Others Vs Jaggan Nath and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0114
High Courts06 Apr 2010
National Insurance Company Ltd. Vs Shri Arun Chander Sood and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 268
High Courts06 Apr 2010Allowed
Shri Surat Singh Vs Smt. Krishni Devi and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0109
High Courts06 Apr 2010
Sia Ram and Others Vs Beli Ram and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 336
Transfer of Property Act, 1882 — Section 53
High Courts06 Apr 2010Dismissed
State of H.P. Vs Preetpal Singh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0090
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts06 Apr 2010Allowed
Chhattar Singh and Another Vs Prem Dass and Another
High Court Of Himachal Pradesh · (2010) 2 ShimLC 94
High Courts06 Apr 2010Dismissed
State of H.P. Vs Shalu Ram and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0071
Penal Code, 1860 (IPC) — Section 120B, 201, 302