High Courts05 Apr 2010

Govind Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0208

Penal Code, 1860 (IPC) — Section 120B, 420, 468Probation of Offenders Act, 1958 — Section 4(2)Probation of Offenders Rules, 1968 — Rule 16(1), 16(1)
High Courts05 Apr 2010Dismissed

State of H.P. Vs Som Dutt

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0128

Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts05 Apr 2010Dismissed

State of H.P. Vs Parkash Chand

High Court Of Himachal Pradesh · (2010) 04 SHI CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Apr 2010Allowed

Giant Chand Vs Raj Kumar and Others

High Court Of Himachal Pradesh · (2010) 2 ShimLC 357

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 133Himachal Pradesh Panchayati Raj Act, 1994 — Section 12(2), 15, 5, 57, 58