High Courts01 Apr 2010Dismissed
Manohar Lal Gupta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 348
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 133 of 151
High Courts01 Apr 2010
State of H.P. and Others Vs Mohinder Singh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0195
High Courts01 Apr 2010Dismissed
State of H.P. Vs Hira Singh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts01 Apr 2010Dismissed
State of H.P. and Others Vs Ranbir Singh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0174
High Courts01 Apr 2010Dismissed
Ashwani Kumar @ Sonu Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts01 Apr 2010Dismissed
Mohinder Kumar and Surinder Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0140
High Courts01 Apr 2010
Union of India (UOI) Vs Kamlesh Devi
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0139
High Courts01 Apr 2010Dismissed
State of Himachal Pradesh Vs Salim Mohammad
High Court Of Himachal Pradesh · (2010) 2 ShimLC 83
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302, 306, 498A
High Courts01 Apr 2010
Saraswati Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0133
High Courts01 Apr 2010
Parkash Chand Vs Hon''ble High Court of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0127
High Courts01 Apr 2010Dismissed
State of H.P. Vs Janam Singh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0124
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts01 Apr 2010Disposed Off
Commissioner of Income Tax Vs H.P. State Co-operative Bank Ltd., The Jogindra Central Co-operative Bank Ltd. and The Kangra Central Co-operative Bank Ltd.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0123
Income Tax Act, 1961 — Section 80P
High Courts01 Apr 2010Dismissed
Mansha Ram Vashist and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 173, 178, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 498A, 506
High Courts01 Apr 2010
State of Himachal Pradesh Vs Balak Ram
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0112
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 55Penal Code, 1860 (IPC) — Section 191, 192
High Courts01 Apr 2010
Market Committee Vs H.P. Housing Board Himachal Pradesh Housing Board Vs Market Committee
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0076
High Courts01 Apr 2010
State of H.P. Vs Lal Singh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 345
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts01 Apr 2010Dismissed
Balbahadur Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0051
High Courts01 Apr 2010Dismissed
State of H.P. and Others Vs Vijay Kumar
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0050
High Courts01 Apr 2010
State of H.P. and Others Vs Roop Lal
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0039
High Courts01 Apr 2010Dismissed
State of H.P. Vs Harnam Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313