COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 135 of 151

High Courts30 Mar 2010

State of H.P. Vs Ashwani Kumar and Others

High Court Of Himachal Pradesh · (2010) CriLJ 3708 : (2010) 3 ShimLC 216

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361, 377, 378, 386Penal Code, 1860 (IPC) — Section 149, 307, 324Probation of Offenders Act, 1958 — Section 18, 19, 4, 4(1), 4(2)

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High Courts30 Mar 2010

Asha Sharma Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 2 ShimLC 829

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High Courts29 Mar 2010Dismissed

Chet Ram Vs Inder Singh and Others

High Court Of Himachal Pradesh · (2010) 3 ShimLC 249

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151

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High Courts29 Mar 2010Dismissed

Jodh Ram (dead) through L.Rs. and Others Vs Jagdish Chand and Others

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0214

Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 122

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High Courts29 Mar 2010Dismissed

State of H.P. Vs Jiwa Ram

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0208

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 306, 498A

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High Courts29 Mar 2010Dismissed

Smt. Sahibu Devi Vs Harbans Singh and Another

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0199

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts29 Mar 2010

Prem Lal and Others Vs Anant Ram and Others

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0198

Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57

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High Courts29 Mar 2010Allowed

Ramesh Chand and Another Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0181

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 63, 63(2), 64, 65, 79Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 468

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High Courts29 Mar 2010