High Courts26 Mar 2010
Meera Devi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0180
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 136 of 151
High Courts26 Mar 2010Dismissed
State of H.P. Vs Sh. Ram Pal
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0150
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 302, 382, 452
High Courts26 Mar 2010Dismissed
Miss Sushma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0102
High Courts26 Mar 2010Dismissed
Yad Ram and Another Vs Surjan Singh and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0040
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 106
High Courts26 Mar 2010Dismissed
State of H.P. Vs Sakal Singh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 304, 307
High Courts26 Mar 2010Dismissed
State of H.P. Vs Sh. Balak Ram
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0025
Penal Code, 1860 (IPC) — Section 436
High Courts26 Mar 2010Dismissed
Vidya Devi and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0011
Land Acquisition Act, 1894 — Section 18, 4
High Courts26 Mar 2010
Devi Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 119, 120B, 201, 312, 34
High Courts26 Mar 2010Dismissed
State of Himachal Pradesh Vs Parvati and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 34, 436
High Courts25 Mar 2010
Deepak Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376(C), 420, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts25 Mar 2010
Sh. G.C. Thakur Vs H.P. General Industries Corporation
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0193
High Courts25 Mar 2010
Pitho Ram Vs State of H. P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0179
High Courts25 Mar 2010Dismissed
Sh. Govind Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0167
High Courts25 Mar 2010Dismissed
Vipin Kumar Bhardwaj Vs Ambika Bhardwaj
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Mar 2010
Om Parkash Vs Chaudhary Sarwan Kumar H.P. Krishi Vishwavidyalaya
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0125
Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 5.6(1)
High Courts25 Mar 2010Dismissed
State of H.P. Vs Surender Pal and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts25 Mar 2010Dismissed
Roshan Singh Vs Moti Singh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 244
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Mar 2010
Sh. Jai Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0080
Himachal Pradesh Land Revenue Act, 1954 — Section 163Himachal Pradesh Municipal Corporation Act, 1994 — Section 16(1)
High Courts25 Mar 2010
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0075
High Courts25 Mar 2010
Pritam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0069