High Courts20 Apr 2010Allowed
Suresh Rana and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 104
Constitution of India, 1950 — Article 12, 14, 16, 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 129 of 151
High Courts20 Apr 2010
Murari Lal Arora Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 2285 : (2010) 2 ShimLC 161
COMPANIES ACT, 1956 — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 34
High Courts20 Apr 2010
Shri Om Parkash Chaudhary Vs Himachal Pradesh Wakf Board and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 521
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 150Specific Relief Act, 1963 — Section 6Transfer of Property Act, 1882 — Section 52
High Courts20 Apr 2010
Bakshi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0060
High Courts20 Apr 2010Dismissed
State of H.P. Vs Vinod Kumar and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Apr 2010
Bhag Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0010
High Courts20 Apr 2010
Shri Om Prakash Chaudhary Vs Himachal Pradesh Wakf Board and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 521
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 150Specific Relief Act, 1963 — Section 6Transfer of Property Act, 1882 — Section 52
High Courts19 Apr 2010
Soma Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0185
High Courts19 Apr 2010
Roop Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0184
High Courts19 Apr 2010
Vidya Sagar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0183
High Courts19 Apr 2010Allowed
Dalip Singh and Others Vs Sukhvinder Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0157
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Apr 2010
Pyare Lal and Others Vs Nargu Ram and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0136
High Courts19 Apr 2010Dismissed
Shri Jagdish Singh Vs Smt. Nirmla Devi and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0086
Penal Code, 1860 (IPC) — Section 149, 323, 427, 447, 504
High Courts19 Apr 2010
Parma Nand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0056
High Courts19 Apr 2010Dismissed
State of H.P. Vs Sita Lal and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0021
Penal Code, 1860 (IPC) — Section 323, 391, 395, 506
High Courts19 Apr 2010
Gulzari Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0016
High Courts19 Apr 2010Dismissed
State of H.P. Vs Sham Lal and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Apr 2010Allowed
Sh. Krishan Dayal Vs Himachal Pradesh State Financial Corporation and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0014
High Courts19 Apr 2010Dismissed
State of Himachal Pradesh Vs Lekh Raj and Others
High Court Of Himachal Pradesh · (2011) 2 Crimes 697 : (2011) 1 ShimLC 114
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts09 Apr 2010Allowed
Jashvir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0205
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Evidence Act, 1872 — Section 27