High Courts27 Apr 2010
United India Insurance Company Ltd. Vs Bishan Dass and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0067
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 126 of 151
High Courts27 Apr 2010Dismissed
State of H.P. Vs Raj Kumari
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 323, 325
High Courts27 Apr 2010Allowed
Daya Sindhu Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0041
High Courts27 Apr 2010Dismissed
State of H.P. Vs Om Parkash
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 50(1)
High Courts26 Apr 2010
Ramji Dass and Others and Vishwa Dev and Others Vs Land Acquisition Collector and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0158
Land Acquisition Act, 1894 — Section 4
High Courts26 Apr 2010Allowed
Smt. Kamlesh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0103
High Courts26 Apr 2010Dismissed
State of Himachal Pradesh Vs Sada Ram and Another
High Court Of Himachal Pradesh · (2010) 4 Crimes 373 : (2011) 5 RCR(Criminal) 564 : (2010) 2 ShimLC 236
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Apr 2010
Municipal Corporation Vs Ganeshu Devi and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0054
Himachal Pradesh Municipal Corporation Act, 1994 — Section 168, 177, 199, 392
High Courts26 Apr 2010Allowed
Shri Nalin Bhandari and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 20APrevention of Food Adulteration Rules, 1955 — Rule 12, 12B, 32, 42ZZZ
High Courts24 Apr 2010
Lahori Ram Bally Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 153A, 34, 501, 502
High Courts24 Apr 2010Allowed
Sarmishta Gupta Vs Krishan Kumar Aggarwal
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0172
Benami Transactions (Prohibition) Act, 1988 — Section 1(3), 4, 4(1), 4(2)Contract Act, 1872 — Section 10, 23Himachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1987 — Section 1, 3, 4
High Courts24 Apr 2010Dismissed
Oriental Insurance Company Ltd. Vs Verinder and Another and Bhag Dass and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0164
Motor Vehicles Act, 1988 — Section 170
High Courts24 Apr 2010Dismissed
Birender Singh Vs Gram Panchayat Mahi and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 147
Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Panchayati Raj Act, 1994 — Section 93
High Courts24 Apr 2010Dismissed
State of H.P. Vs Ramesh Chand and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 427
High Courts24 Apr 2010Dismissed
Kishul Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 306, 307, 326, 342
High Courts23 Apr 2010
Ravinder Kumar Vs HRTC and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0193
High Courts23 Apr 2010
Sunil Mohan Pathak Vs HRTC and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0182
High Courts23 Apr 2010Dismissed
State of H.P Vs Smt. Lajjya Devi
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 162(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 498A
High Courts23 Apr 2010Dismissed
State of H.P. and Others Vs Smt. Sudesh Sood and Others and Smt. Simmi Butail and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0147
High Courts23 Apr 2010
State of H.P. Vs Raveen Kumar
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 57