High Courts30 Apr 2010
General Sales Ltd. Vs Jagdish Rana
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0153
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 124 of 151
High Courts30 Apr 2010
State of H.P and Another Vs Ganpatu Devi and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0143
High Courts30 Apr 2010Dismissed
State of H.P. Vs Shashi @ Papu
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 354, 506
High Courts30 Apr 2010Dismissed
State of H.P. Vs Nand Lal
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0095
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts30 Apr 2010
H.P. University Vs Municipal Corporation
High Court Of Himachal Pradesh · (2010) 2 ShimLC 198
Constitution of India, 1950 — Article 142, 144Railway Servants (Discipline and Appeal) Act — Section 88Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 14
High Courts30 Apr 2010Dismissed
State of H.P and Another Vs Gian Devi
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0044
High Courts30 Apr 2010Dismissed
Brij Lal and Others Vs Lachmi Nand and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0042
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 27
High Courts30 Apr 2010Dismissed
Suresh Kumar Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0040
Administrative Tribunals Act, 1985 — Section 20, 21, 27
High Courts30 Apr 2010
State of H.P and Another Vs Tehlu Ram
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0025
High Courts30 Apr 2010
Smt. Saraswati Devi and Others Vs The Life Insurance Corporation of India and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0024
Contract Act, 1872 — Section 182Criminal Procedure Code, 1973 (CrPC) — Section 100
High Courts30 Apr 2010Dismissed
State of Himachal Pradesh Vs Yusuf and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0018
Penal Code, 1860 (IPC) — Section 147, 363, 366A, 376, 451
High Courts29 Apr 2010
Court on its Own Motion Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0199
High Courts29 Apr 2010
Mrs. Neeraj Devi Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0192
High Courts29 Apr 2010
Kali Ram Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0190
High Courts29 Apr 2010Allowed
State of Himachal Pradesh Vs Gurmail Singh and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0175
Penal Code, 1860 (IPC) — Section 120B, 304, 328Punjab Excise Act, 1914 — Section 61(1)
High Courts29 Apr 2010
Sh. Kishore Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0173
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(3), 30(4), 54
High Courts29 Apr 2010Dismissed
State of Himachal Pradesh Vs Sita Ram
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0165
Penal Code, 1860 (IPC) — Section 324
High Courts29 Apr 2010
Rajinder Sood Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0150
High Courts29 Apr 2010
Smt. Anita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0146
Evidence Act, 1872 — Section 73
High Courts29 Apr 2010Allowed
Sh. Babu Ram Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 04 SHI CK 0145