High Courts07 May 2010
Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 376, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 119 of 151
High Courts06 May 2010Dismissed
State of H.P. Vs Nand Kumar
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0282
Penal Code, 1860 (IPC) — Section 366, 376
High Courts06 May 2010
Sh. Om Prakash Vs Sh. Tej Ram and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0278
Himachal Pradesh Panchayati Raj Act, 1994 — Section 4
High Courts06 May 2010
Jagat Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0264
High Courts06 May 2010Dismissed
State of H.P. Vs Sita Ram
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts06 May 2010Dismissed
State of H.P. Vs Parma Nand and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 164, 378Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 May 2010
Naveen Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0206
High Courts06 May 2010
Ashok Rana, Saresth Kumar and Ashish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 189
Penal Code, 1860 (IPC) — Section 120B, 212, 216, 223, 224Probation of Offenders Act, 1958 — Section 12, 4
High Courts06 May 2010
Prakash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0174
High Courts06 May 2010
Jaswant alias Rulda Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 341
High Courts06 May 2010Dismissed
Ganga Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0146
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114, 32
High Courts06 May 2010
Sh. Chaman Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0124
Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts06 May 2010Dismissed
State of H.P. Vs Gian Chand
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0103
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2)
High Courts06 May 2010
Dhan Bahadur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 2 Crimes 661
High Courts06 May 2010
Sanjay Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0092
High Courts06 May 2010
Virender Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0033
High Courts06 May 2010
Ravinder Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0032
High Courts06 May 2010Dismissed
Hardyal Singh Vs Hardyal Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0023
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 41 Rule 27
High Courts06 May 2010
Rameshwara Nand Sharma Vs H.P. State Forest Corporation Ltd. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0017
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)
High Courts05 May 2010
Ganga Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0265