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High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 114 of 151

High Courts19 May 2010Dismissed

State of H.P. Vs Thakur Dutt

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 25
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High Courts19 May 2010Dismissed

State of H.P. Vs Dhian Chand and Others

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 323, 326, 34
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High Courts18 May 2010Dismissed

State of H.P. Vs Lal Singh

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0281

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 406, 409, 420
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High Courts18 May 2010

State of H.P. Vs Amarjit and Another

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0188

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2), 50
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High Courts17 May 2010

Harmesh alias Meshi Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 05 SHI CK 0288

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 382, 392, 395, 397
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