High Courts24 May 2010Dismissed
The State of H.P. Vs Jagdish Ram
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0095
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 112 of 151
High Courts24 May 2010Dismissed
The State of H.P. Vs Sher Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0093
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Allowed
Sh. Guddu Vs Sh. Tara Chand and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0074
Constitution of India, 1950 — Article 17Penal Code, 1860 (IPC) — Section 506Protection of Civil Rights Act, 1955 — Section 12, 7, 7(1)
High Courts24 May 2010Allowed
Ramesh Kapoor Vs H.P. Tourism Development Corpn and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0059
High Courts24 May 2010
Krishan Lal Vs Garji and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0055
Civil Procedure Code, 1908 (CPC) — Section 10, 80
High Courts24 May 2010Dismissed
The State of H.P. Vs Kartar Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0026
Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
The State of H.P. Vs Shiv Dev Singh and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0025
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 5(2)
High Courts24 May 2010Dismissed
State of H.P. Vs Bhajan Lal
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0020
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1)
High Courts21 May 2010
Tara Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0291
High Courts21 May 2010Dismissed
State of H.P. Vs Kewal Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0289
Penal Code, 1860 (IPC) — Section 324, 326
High Courts21 May 2010Dismissed
State of Himachal Pradesh Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 409, 467, 468, 471
High Courts21 May 2010Dismissed
Enakshi Mahajan Vs Surinder Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0195
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24
High Courts21 May 2010Dismissed
Power Grid Corporation of India Limited Vs Basant Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0193
Land Acquisition Act, 1894 — Section 18Telegraph Act, 1885 — Section 10, 16
High Courts21 May 2010Dismissed
State of H.P. Vs Rakesh Kumar and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0191
Arms Act, 1959 — Section 25, 29Penal Code, 1860 (IPC) — Section 289, 307, 323, 34
High Courts21 May 2010
H.R.T.C. and Another Vs Puran Dutt Puran Dut Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0108
Central Civil Services (Pension) Rules, 1972 — Rule 38Constitution of India, 1950 — Article 14, 15, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(1), 47(2)
High Courts21 May 2010Dismissed
The State of H.P. Vs Rajesh Kumar and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 380, 457
High Courts21 May 2010Allowed
Kundan Lal Hari Ram and Co. Vs Chief Managing Director and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0052
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts21 May 2010
Dumanu Ram Vs Janglu and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0035
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 May 2010
Gurcharan Industries Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0018
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts21 May 2010Dismissed
Kaka Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 122
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 323, 376