High Courts27 May 2010Allowed
Dharam Dass and Others Vs Prem Swarup
High Court Of Himachal Pradesh · (2011) 1 CivCC 763
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 110 of 151
High Courts27 May 2010Dismissed
State of H.P. Vs Baldev Singh and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0225
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts27 May 2010Dismissed
State of Himachal Pradesh Vs Kamal Raj and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 201, 302, 34, 342
High Courts27 May 2010Allowed
Ashok Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 29, 60, 60(3)
High Courts27 May 2010
State of H.P. and Others Vs Prem Chand Secretary, IPH and Another Vs Beer Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0107
High Courts27 May 2010
Mansa Ram Vs State of H.P. and Others Famshu Ram Vs H.P.S.E.B. and Another Mani Lal Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0076
High Courts27 May 2010
State of Himachal Pradesh Vs Sonu alias Yoginder Singh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0062
Penal Code, 1860 (IPC) — Section 354, 451
High Courts27 May 2010Dismissed
Yudhvir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1), 195, 197, 482Forest Act, 1927 — Section 33, 41, 42Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 14
High Courts27 May 2010Allowed
Gurbachan Arora Vs Seema Arora and Another
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 311, 482
High Courts27 May 2010
Pal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 192Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts26 May 2010
Kishan Bahadur Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0284
Punjab Excise (Himachal Pradesh) Amendment Act, 2001 — Section 61(1)Punjab Excise Act, 1914 — Section 61(1)
High Courts26 May 2010
Tilak Raj Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0249
High Courts26 May 2010
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0248
High Courts26 May 2010Dismissed
State of H.P. Vs Kaul Ram
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0246
Penal Code, 1860 (IPC) — Section 376
High Courts26 May 2010
Dinesh Chand Sharma and Others Vs C.S.K. Himachal Pradesh Krishi Vishwa Vidyalaya
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0207
High Courts26 May 2010
Baldev Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0120
High Courts26 May 2010
Satpal Singh Bhardwaj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0116
High Courts26 May 2010
Ramesh Chander Ladohia Vs Sh. R.P. Agarwal and Others
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0113
High Courts26 May 2010Dismissed
State of Himachal Pradesh Vs Tara Chand
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 302, 498A
High Courts25 May 2010
Gangi Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 05 SHI CK 0187
Penal Code, 1860 (IPC) — Section 34, 498A