High Courts17 Jun 2010Allowed
State of H.P. Vs Man Singh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 110
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(2)B
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 106 of 151
High Courts17 Jun 2010Allowed
Bimla Devi Vs The Villagers of Village Trilokpur
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8
High Courts17 Jun 2010Allowed
State of H.P. and Another Vs Netar Singh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0009
High Courts16 Jun 2010Allowed
Bhagi Rath Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0176
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts16 Jun 2010
Sisu Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0154
High Courts16 Jun 2010
Surinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0122
High Courts16 Jun 2010Dismissed
Ms. Supriya Gill Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2010) 193 TAXMAN 12
Customs Act, 1962 — Section 75Income Tax Act, 1961 — Section 80E, 80HH, 80I, 80IA, 80IA(1)
High Courts16 Jun 2010Dismissed
Miss Kunjan Sharma and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0095
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts16 Jun 2010Allowed
Rattan Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 170
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 376
High Courts16 Jun 2010
Neelam Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0071
High Courts16 Jun 2010
Anita Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0017
Limitation Act, 1963 — Section 5
High Courts15 Jun 2010Allowed
Udham Singh Chaudhary Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 2 LLJ 704 : (2011) 1 ShimLC 104
Constitution of India, 1950 — Article 300AHimachal Pradesh Aided Colleges (Security of Service of Employees) Act, 1994 — Section 12, 16
High Courts15 Jun 2010Dismissed
Vidya Sagar Sud Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0148
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts15 Jun 2010Allowed
Asha Devi and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0127
Constitution of India, 1950 — Article 14, 15, 16Foreign Service (Conduct and Discipline) Rules, 1961 — Rule 18, 18(4), 8(2)Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 9
High Courts15 Jun 2010Dismissed
H.R.T.C and Another Vs Mahender Kumar
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0114
Central Civil Services (Pension) Rules, 1972 — Rule 38Constitution of India, 1950 — Article 14, 15, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(1), 47(2)
High Courts15 Jun 2010Dismissed
Surinder Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0100
High Courts15 Jun 2010Allowed
Rakesh Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0090
Constitution of India, 1950 — Article 14, 16, 38, 39, 49Contract Act, 1872 — Section 16(1), 16(2), 19, 19A, 23Specific Relief Act, 1963 — Section 31(1)
High Courts15 Jun 2010
Rajesh Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0089
Constitution of India, 1950 — Article 226Himachal Pradesh Motor Vehicles Taxation Act, 1972 — Section 14(2), 14(3), 3, 3(1), 3(2)Motor Vehicles Act, 1988 — Section 41(10), 41(3)
High Courts15 Jun 2010Allowed
Roshan Lal Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0060
High Courts15 Jun 2010Allowed
Sanjiv Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 06 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 313