High Courts06 Jul 2010Dismissed

State of H.P. Vs Tek Chand @ Mintta

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 378Motor Vehicles Act, 1988 — Section 196Penal Code, 1860 (IPC) — Section 201, 279, 304A
High Courts05 Jul 2010Dismissed

State of H.P. Vs Hafiz

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0185

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 50
High Courts05 Jul 2010Dismissed

State of H.P. Vs Keshav Thakur

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 55
High Courts05 Jul 2010Dismissed

State of H.P. Vs Mohan Singh and Another

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 304A, 337, 338Railways Act, 1989 — Section 154, 173
High Courts05 Jul 2010Allowed

Som Nath Vs Gian Chand

High Court Of Himachal Pradesh · AIR 2011 HP 31

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3), 24(5)