High Courts13 Jul 2010Dismissed

State of H.P. Vs Om Prakash

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0169

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41(2), 42, 50
High Courts13 Jul 2010Dismissed

State of H.P. Vs Alaf Deen and Others

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0154

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 378(3)Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts13 Jul 2010Dismissed

State of H.P. Vs Rattan Lal

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 376
High Courts13 Jul 2010Dismissed

State of H.P. Vs Prithi Chand

High Court Of Himachal Pradesh · (2010) 07 SHI CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 113B, 304B, 306, 498A