High Courts22 Jul 2010
Ramesh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0018
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 93 of 151
High Courts21 Jul 2010Dismissed
Amar Singh Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 1 LLJ 34
Apprentices Act, 1961 — Section 2, 22, 22(1), 22(2), 3Apprenticeship Rules, 1992 — Rule 10, 11, 12, 7, 8
High Courts21 Jul 2010Dismissed
Amar Chand and Another Vs Smt. Sneh Lata alias Lata and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0205
Civil Procedure Code, 1908 (CPC) — Section 100Notary Public Act, 1952 — Section 8, 8(1)Notary Rules — Rule 11(8)
High Courts21 Jul 2010Dismissed
State of H.P. Vs Bir Singh and Others
High Court Of Himachal Pradesh · (2010) 4 Crimes 419
Penal Code, 1860 (IPC) — Section 323, 34, 427, 451
High Courts21 Jul 2010Allowed
Chuhar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 374Penal Code, 1860 (IPC) — Section 332, 353
High Courts21 Jul 2010Dismissed
State of H.P. Vs Surender Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 156, 3, 313Penal Code, 1860 (IPC) — Section 354, 451
High Courts21 Jul 2010
Smt. Anita Kaundal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0079
High Courts21 Jul 2010Dismissed
Shri Badri Parshad Temple Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 473
Essential Commodities Act, 1955 — Section 3, 3(6)Himachal Pradesh Hindu Public Religious Institutions and Charitable Endowments Act, 1984 — Section 1(3), 2, 28(1), 28(3), 29Import Duties Act, 1958 — Section 13(4)
High Courts20 Jul 2010Allowed
Satya Bhama Vs H.P. Krishi Vishvavidyalaya and Another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 231
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 27General Clauses Rules, 1897 — Rule 27(2), 28B, 32
High Courts20 Jul 2010Dismissed
State of H.P. Vs Gurbax Singh
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0199
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts20 Jul 2010Dismissed
State of H.P. Vs Kishore Kumar
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 166Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 379, 447
High Courts20 Jul 2010
Mohinder Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0082
High Courts20 Jul 2010
Ramesh Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0080
High Courts20 Jul 2010Dismissed
State of H.P. Vs Roshan Lal
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 Jul 2010
Santosh Kumari Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0017
High Courts19 Jul 2010
Himachal Education Promotion Society and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0216
High Courts19 Jul 2010Dismissed
Mehar Chand Vs Smt. Kaushalya Devi and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0203
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts19 Jul 2010Allowed
Sudesh Sodhi Vs M.C. Shimla and Another
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0165
High Courts19 Jul 2010Allowed
Savita Gaur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 07 SHI CK 0163
Limitation Act, 1963 — Section 5
High Courts19 Jul 2010Partly Allowed
Sunil Jaret Vs Dr. Y.S. Parmar University
High Court Of Himachal Pradesh · (2010) 2 ShimLC 585 : (2010) 6 SLR 224