High Courts06 Aug 2010
L.H.C. Narpat Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0073
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 86 of 151
High Courts06 Aug 2010Dismissed
Subhash Sood Vs The Handloom and Handicrafts Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0072
High Courts06 Aug 2010Allowed
Lal Singh Vs Secretary, H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0071
High Courts06 Aug 2010Dismissed
Tejvir Singh alias Nitu Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376
High Courts06 Aug 2010Dismissed
State of H.P. Vs Puran Chand
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 57
High Courts05 Aug 2010
Shri Chet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0159
Central Civil Services (Classification, Control and Appeal) Act — Section 14Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(2), 17Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
High Courts05 Aug 2010Dismissed
Prem Chand and Others Vs Ankita Soni
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0153
Partnership Act, 1932 — Section 4, 6, 69
High Courts05 Aug 2010Dismissed
Dinesh Chander Sharma Vs S.S. Chambyal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0145
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 223A, 319, 397, 399Penal Code, 1860 (IPC) — Section 500, 504
High Courts05 Aug 2010Dismissed
Dinesh Chander Vs Rajesh Sharma and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0144
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 397, 482Penal Code, 1860 (IPC) — Section 500
High Courts05 Aug 2010
Dinesh Chander Sharma Vs Bhoop Ram Thakur
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0143
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 397, 399, 473, 482
High Courts05 Aug 2010Dismissed
Dinesh Chander Sharma Vs Dharam Pal Sharma and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0142
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 473, 482Penal Code, 1860 (IPC) — Section 193, 500
High Courts05 Aug 2010Allowed
Surinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0140
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 109, 304A, 397, 401, 494
High Courts05 Aug 2010Dismissed
State of H.P. Vs Surinder Kumar and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 395
High Courts05 Aug 2010
Gurdial Singh Vs Tirath Ram and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0078
Transfer of Property Act, 1882 — Section 54
High Courts05 Aug 2010
Ramesh Kumar Kapoor and Others Vs Anil Kumar and Others R.N. Rathore and Others Vs Ranjit Chand Katoch and Others Mohan Lal and Another Vs Hira Lal and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0069
Constitution of India, 1950 — Article 14, 16, 309
High Courts05 Aug 2010Dismissed
Barfi Ram Vs Sunil Kumar and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0063
High Courts05 Aug 2010
H.M. Steels Limited Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0061
Himachal Pradesh Financial Rules, 1971 — Rule 15.2Himachal Pradesh Financial Rules, 2009 — Rule 194, 194(2)
High Courts05 Aug 2010Allowed
Gandhi Ram Vs General Manager, Chamera Hydroelectric Project and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0060
Industrial Disputes Act, 1947 — Section 25F
High Courts05 Aug 2010Dismissed
State of Himachal Pradesh Vs Bir Singh and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Aug 2010Dismissed
State of Himachal Pradesh Vs Bar Chand
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0038
Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 363, 366A, 376