High Courts19 Aug 2010
Onkar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 84 of 151
High Courts19 Aug 2010Dismissed
Shri Rup Lal Vs Shri Balraj
High Court Of Himachal Pradesh · (2010) 3 ShimLC 14
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 15Limitation Act, 1963 — Section 13Penal Code, 1860 (IPC) — Section 104, 99
High Courts18 Aug 2010Dismissed
UCO Bank Vs Shashi Kant Joshi and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 194
Limitation Act, 1963 — Article 1, 19
High Courts18 Aug 2010Dismissed
State of Himachal Pradesh Vs Suresh Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts18 Aug 2010Dismissed
State of H.P. Vs Balbinder Singh
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Motor Vehicles Act, 1988 — Section 177, 181, 184, 192A, 196Penal Code, 1860 (IPC) — Section 279, 337
High Courts18 Aug 2010
Mahender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0173
High Courts17 Aug 2010
Ranger Breweries Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 98
Constitution of India, 1950 — Article 277Dangerous Drugs Act, 1930 — Section 2, 3(13), 3(14)Punjab Distillery Rules, 1932 — Rule 101
High Courts17 Aug 2010Dismissed
Vinay Kumar Vs Rampal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0208
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Aug 2010Dismissed
State of Himachal Pradesh Vs Shanti Swarup and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 164, 378(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Aug 2010Dismissed
State of H.P. Vs Surinder Kumar and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts17 Aug 2010Dismissed
State of H.P. Vs Rattan Lal @ Bhura Lal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 326
High Courts17 Aug 2010Dismissed
State of H.P. Vs Rikhi Ram and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Forest Act, 1927 — Section 26, 33Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 14, 6
High Courts17 Aug 2010Dismissed
Roshan Lal and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0197
High Courts17 Aug 2010Dismissed
Jag Mohan Singh and Another Vs Vikas Verma and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 149
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C
High Courts17 Aug 2010Dismissed
State of Himachal Pradesh Vs Gaurav Kumar
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 336
High Courts17 Aug 2010Allowed
Vidya Verma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0175
High Courts17 Aug 2010Allowed
Prem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 129 FLR 112 : (2011) 1 ShimLC 89
High Courts17 Aug 2010
Ram Chameli and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0172
High Courts17 Aug 2010
Vishwa Mitter Sharma and Another Vs State of Himachal Pradesh and Others Sunder Singh Aukta Vs State of Himachal
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0171
Constitution of India, 1950 — Article 14, 16
High Courts17 Aug 2010
Leela Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 08 SHI CK 0170