High Courts08 Sept 2010
Yudhbir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0188
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 75 of 151
High Courts08 Sept 2010
State of H.P. and Others Vs Om Prakash and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0151
High Courts08 Sept 2010Dismissed
State of H.P. Vs Arjun Kumar
High Court Of Himachal Pradesh · (2010) 3 ShimLC 326
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 313, 376
High Courts08 Sept 2010Dismissed
State of H.P. Vs Attar Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts08 Sept 2010
Gurmeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0137
High Courts08 Sept 2010
Chander Kala and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0135
High Courts08 Sept 2010
Mangal Sain Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0130
High Courts08 Sept 2010Dismissed
Bhupeshwari Devi and Others Vs Ram Krishan
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Sept 2010
Raj Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0082
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts08 Sept 2010Dismissed
Karan Singh and Another Vs Malkiat Devi and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 543
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts07 Sept 2010Dismissed
State of H.P. Vs Ranjit Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 307
High Courts07 Sept 2010Dismissed
The State of H.P. Vs Ranjeet Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Motor Vehicles Act, 1988 — Section 207Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts07 Sept 2010Dismissed
Sunil Dutt Chandla Vs H.P. Seb.
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0192
High Courts07 Sept 2010Dismissed
Tulsi and Others Vs Teu and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0162
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104(4), 45
High Courts07 Sept 2010Dismissed
State of H.P. Vs Mangat Ram
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts07 Sept 2010
Tula Ram (dead) through LRs. and Another Vs Shanti (dead) through LRs.
High Court Of Himachal Pradesh · (2010) 3 ShimLC 163
Limitation Act, 1963 — Article 61Transfer of Property Act, 1882 — Section 62
High Courts07 Sept 2010
Bishan Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0133
High Courts07 Sept 2010
Jalam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0132
High Courts07 Sept 2010Dismissed
State of H.P. Vs Gulab Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 323, 354, 376, 427, 452Probation of Offenders Act, 1958 — Section 3
High Courts07 Sept 2010Dismissed
State of H.P. Vs Hem Singh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 326, 34, 506