High Courts01 Oct 2010
Bhup Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0017
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 66 of 151
High Courts30 Sept 2010Dismissed
K. and Company Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 198
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 13(5), 16(6), 34, 34(2)Income Tax Act, 1961 — Section 45
High Courts30 Sept 2010Dismissed
State of Himachal Pradesh Vs Bhikham Ram and Others
High Court Of Himachal Pradesh · (2011) CriLJ 910 : (2010) 3 ShimLC 329
Criminal Procedure Code, 1973 (CrPC) — Section 161, 299, 313Evidence Act, 1872 — Section 105, 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts29 Sept 2010
Amar Nath Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0108
High Courts29 Sept 2010
Manga Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0103
High Courts29 Sept 2010Dismissed
State of H.P. Vs Ram Prashad
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts29 Sept 2010Dismissed
Bhagat Ram Vs Yashwant Singh and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0087
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Sept 2010
Balak Ram and Another Vs Mohan Lal and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0085
High Courts29 Sept 2010Allowed
Budh Dev and Others Vs Harcharan Dass
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0083
High Courts29 Sept 2010Dismissed
State of H.P. Vs Pawan Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 380, 454
High Courts29 Sept 2010
State of H.P. Vs Vinod Kumar
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0004
Forest Act, 1927 — Section 41, 42, 45, 52(A), 52(B)Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 279, 337, 379
High Courts29 Sept 2010Dismissed
The State of H.P Vs Som Nath @ Babli
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts28 Sept 2010Allowed
National Insurance Company Ltd. Vs Santosh Devi and Others
High Court Of Himachal Pradesh · (2011) ACJ 1753 : (2010) 3 ShimLC 538
Motor Vehicles Act, 1988 — Section 149
High Courts28 Sept 2010
Sunita Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0109
High Courts28 Sept 2010
Tek Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0107
High Courts28 Sept 2010Dismissed
The State of H.P. Vs Sansar Chand and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 368, 376, 506
High Courts28 Sept 2010Dismissed
State of H.P. Vs Kushal Singh
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts28 Sept 2010Dismissed
The State of H.P Vs Charan Dass and Others
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 419, 420, 423, 467Registration Act, 1908 — Section 82
High Courts27 Sept 2010
Kartar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 3 ShimLC 223
Constitution of India, 1950 — Article 217(1)
High Courts27 Sept 2010Dismissed
Smt. Kaushyala Devi and Others Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 09 SHI CK 0111