High Courts21 Oct 2010
Tej Singh Vs Managing Director H.P.T.D.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0306
Constitution of India, 1950 — Article 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 58 of 151
High Courts21 Oct 2010
National Insurance Company Vs Satya Devi and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0304
Motor Vehicles Act, 1988 — Section 166
High Courts21 Oct 2010
Rajna Choudhary Vs Raghubir Singh
High Court Of Himachal Pradesh · AIR 2011 HP 27 : (2012) 1 CivCC 347 : (2011) 2 ShimLC 304
Hindu Marriage Act, 1955 — Section 13
High Courts21 Oct 2010
Kamla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0258
High Courts21 Oct 2010
Kuldip Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0257
Public Premises (Eviction of Unauthorised Occupants) Rules, 1971 — Rule 13.9
High Courts21 Oct 2010
B.R. Thakur Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0248
High Courts21 Oct 2010
Meera Verma Vs Market Committee Shimla
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0176
Arbitration and Conciliation Act, 1996 — Section 9Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 — Section 180Himachal Pradesh Court Fees Act, 1968 — Section 7
High Courts21 Oct 2010
Krishan Chand Chandel Vs Market Committee Shimla
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0175
Arbitration and Conciliation Act, 1996 — Section 9Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 — Section 180Himachal Pradesh Court Fees Act, 1968 — Section 7
High Courts21 Oct 2010
Chand Parkash Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0161
High Courts21 Oct 2010
Dhananjay Saini Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0159
High Courts21 Oct 2010
Balraj Dutt and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0154
High Courts21 Oct 2010
Binta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0152
High Courts21 Oct 2010
Harjeet Kaur Vs Meena Kumari and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0151
Limitation Act, 1963 — Section 5
High Courts21 Oct 2010
Ashwani Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 2 Crimes 732
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 409, 420
High Courts21 Oct 2010Dismissed
State of H.P. Vs Partap Singh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0141
Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Oct 2010Dismissed
Jogindera Central Cooperative Bank Ltd. Vs Kamlesh Kumar Gupta
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0137
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1963 — Section 19
High Courts21 Oct 2010Dismissed
State of Himachal Pradesh Vs Vikas @ Billu and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 358
Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 313Penal Code, 1860 (IPC) — Section 324, 34, 363, 366, 366A
High Courts21 Oct 2010
Parkash Chand Kaushal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0064
High Courts21 Oct 2010Dismissed
Sarwan Singh and Others Vs Om Parkash and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0061
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts21 Oct 2010Dismissed
Savitri Devi and Others Vs Jamni (dead) through LRs Hari Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0059
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57