High Courts22 Oct 2010Dismissed
State of H.P. Vs Chaman Lal and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0332
Drugs and Cosmetics Act, 1940 — Section 18, 22, 23, 27Drugs and Cosmetics Rules, 1945 — Rule 21
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 56 of 151
High Courts22 Oct 2010
Dila Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0329
High Courts22 Oct 2010
V.P. Puri Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0328
High Courts22 Oct 2010
Om Parkash Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0327
High Courts22 Oct 2010
Dandu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0326
High Courts22 Oct 2010
Nirmal Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0325
High Courts22 Oct 2010Dismissed
Fakir Chand Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0324
High Courts22 Oct 2010Dismissed
Prem Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0318
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 137, 138Himachal Pradesh Panchayati Raj Act, 1994 — Section 137
High Courts22 Oct 2010
Parshotam Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0317
High Courts22 Oct 2010
Leela Dhar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0314
High Courts22 Oct 2010
Malkiat Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0312
Central Civil Services (Leave) Rules, 1972 — Rule 39(6)
High Courts22 Oct 2010
State of H.P. and Another Vs Surender Pal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0308
Arbitration and Conciliation Act, 1996 — Section 34
High Courts22 Oct 2010
National Insurance Co. Vs Joginder Singh (dead) through LRs and Others Sh. Raghubir Singh Vs Surinder Kumar Goel and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0303
Motor Vehicles Act, 1988 — Section 166
High Courts22 Oct 2010Dismissed
Hari Krishan Vs Kamla Devi and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0301
High Courts22 Oct 2010Dismissed
Kamaljeet Vs Shyam lal and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0292
Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts22 Oct 2010Dismissed
State of H.P Vs Ajay Katoch
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0291
High Courts22 Oct 2010
Ashwani Kumar Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0259
High Courts22 Oct 2010
Jawahar Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 297
Constitution of India, 1950 — Article 124(2), 217(1)Criminal Procedure Code, 1973 (CrPC) — Section 25A, 25A(2)
High Courts22 Oct 2010Dismissed
State of Himachal Pradesh Vs Subash Chand and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0232
Penal Code, 1860 (IPC) — Section 323, 34, 451, 506
High Courts22 Oct 2010
Smt. Malkan Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0198