High Courts25 Oct 2010
Sumitra Devi Vs HP Village Khadi and Industry Board and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0336
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 54 of 151
High Courts25 Oct 2010
Saran Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0334
High Courts25 Oct 2010
Jai Santoshi Mata Hydro Project Limited Vs Smt. Chhanchla Alias Chingan
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0310
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 150Workmens Compensation Act, 1923 — Section 22
High Courts25 Oct 2010
Khushi Ram Vs Krishan Lal
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0288
High Courts25 Oct 2010
Narender Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0245
High Courts25 Oct 2010
Nand Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0244
High Courts25 Oct 2010Dismissed
State of H.P. Vs Hari Dutt and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 378Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 379
High Courts25 Oct 2010
Ram Chameli and Others Vs Bhuvnesh Chand Kaistha
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0195
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)
High Courts25 Oct 2010
Nirmal Bahadur Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 54
High Courts25 Oct 2010Allowed
Kundan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 154, 374Penal Code, 1860 (IPC) — Section 307
High Courts25 Oct 2010
Prem Vati Mehta and Others Vs Munish Garg and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0191
High Courts25 Oct 2010
Maya Devi Vs Kuldeep Singh Rana and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0190
High Courts25 Oct 2010
Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0187
High Courts25 Oct 2010
Purshotam Lal Vs Prakash Chand and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 7Himachal Pradesh Panchayati Raj Act, 1994 — Section 43, 64, 64(1), 64(3), 66
High Courts25 Oct 2010
Kamlesh Kumar Vs Toshinder Kumar
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0178
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Oct 2010
Subhash Thukral Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0177
High Courts25 Oct 2010
Bikram Kumar Kaushal Vs HPSEB and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0171
High Courts25 Oct 2010
Laxmi Dutt Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0169
High Courts25 Oct 2010
Amar Nath Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0164
High Courts25 Oct 2010Allowed
Suresh Kumar Vs State of H.P
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 154, 207Penal Code, 1860 (IPC) — Section 201, 302