High Courts28 Oct 2010Dismissed
State of H.P. Vs Ashwani Kumar and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 354
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 49 of 151
High Courts28 Oct 2010Allowed
State of Himachal Pradesh Vs Gurdeep Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 307
High Courts28 Oct 2010Dismissed
State of H.P. Vs Asha Ram
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 324
High Courts28 Oct 2010Dismissed
State of H.P. Vs Shobh Ram and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 378Forest Act, 1927 — Section 33, 41, 42Penal Code, 1860 (IPC) — Section 120B, 218, 379, 420
High Courts28 Oct 2010Dismissed
Baldev Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0113
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1), 122(1)(J)
High Courts28 Oct 2010Dismissed
Chinti Devi Vs Chain Singh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0112
High Courts28 Oct 2010Dismissed
Pardeep Raik Vs Pawan Kumar and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0111
Constitution of India, 1950 — Article 227Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1)
High Courts28 Oct 2010
Veena Devi Vs Khajan Singh
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0110
Hindu Marriage Act, 1955 — Section 13
High Courts28 Oct 2010Dismissed
Geetan Devi and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0109
High Courts28 Oct 2010
Bhagat Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0106
High Courts28 Oct 2010
Mul Raj Vs H.P. Krishi Vishva Vidyalaya and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0105
Constitution of India, 1950 — Article 14, 16
High Courts28 Oct 2010
Chet Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 382
High Courts28 Oct 2010
Bimla Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0103
Constitution of India, 1950 — Article 14, 16
High Courts28 Oct 2010Dismissed
Zila Prashiksit Berozgar and Others Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0102
High Courts28 Oct 2010
Shakaru Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0101
Industrial Disputes Act, 1947 — Section 25F
High Courts28 Oct 2010
Arjun Singh Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0100
High Courts28 Oct 2010
Sukh Dev Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0098
High Courts28 Oct 2010Dismissed
Vinod Chaudhary Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0037
High Courts28 Oct 2010
Dogar Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0036
High Courts28 Oct 2010
Dr. P.K. Mehta and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 10 SHI CK 0035