High Courts23 Nov 2010Allowed
Shri Suresh Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0383
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 3(2), 3(3), 3(5)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 29 of 151
High Courts23 Nov 2010Dismissed
Ranjit Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0378
Constitution of India, 1950 — Article 14, 16
High Courts23 Nov 2010
Kuldeep Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0373
High Courts23 Nov 2010
Amrit Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0372
High Courts23 Nov 2010
Kanta Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0366
High Courts23 Nov 2010
Amar Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0364
High Courts23 Nov 2010
Nag Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0363
High Courts23 Nov 2010Dismissed
Pritam Lal and Another Vs Roshan Lal
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0314
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Nov 2010
Sikender Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0313
High Courts23 Nov 2010
Ashutosh Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0312
High Courts23 Nov 2010
Brij Lal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0310
High Courts23 Nov 2010
Sarojni Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0305
High Courts23 Nov 2010Dismissed
Karam Chand Vs Shiv Dyal and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0304
Constitution of India, 1950 — Article 227
High Courts23 Nov 2010
Lalit Mohan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0291
High Courts23 Nov 2010
Narbada Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0287
High Courts23 Nov 2010
Vijay Laxmi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0228
High Courts23 Nov 2010Allowed
Rajo Devi Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0227
High Courts23 Nov 2010
Om Parkash Lakhanpal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0225
High Courts23 Nov 2010Allowed
Devki Nandan Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304(A), 337
High Courts23 Nov 2010
Ganthu Ram Vs Chuni Lal and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0213