High Courts29 Nov 2010
Arun Kumar Vs State H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0078
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 27 of 151
High Courts29 Nov 2010Allowed
Surveyors Association and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0065
High Courts29 Nov 2010
Jagdish Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0064
Himachal Pradesh Kanungo Service Rules, 1951 — Rule 12, 5
High Courts29 Nov 2010
Puran Chand Chuahan and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0061
High Courts29 Nov 2010Dismissed
Susheela Mohan and Others Vs Lakhbir Singh Sethi
High Court Of Himachal Pradesh · AIR 2011 HP 24
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 1Himachal Pradesh Urban Rent Control Act, 1987 — Section 13, 14, 18
High Courts29 Nov 2010
Ramesh Chand and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0059
High Courts29 Nov 2010
Trilok Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0057
High Courts29 Nov 2010
Nehar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0056
High Courts29 Nov 2010
Kuldeep Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0055
High Courts29 Nov 2010Dismissed
Keshav Sood and Others Vs Surinder Nath and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0052
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 12, 13, 13(2)
High Courts29 Nov 2010
Hardyal Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0019
High Courts29 Nov 2010Allowed
Jai Kishan Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts26 Nov 2010Dismissed
State of H.P. Vs Saran Dass and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0455
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 Nov 2010Dismissed
State of Himachal Pradesh Vs Bahadur Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0446
Penal Code, 1860 (IPC) — Section 302
High Courts26 Nov 2010Dismissed
State of H.P. Vs Balak Ram
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0442
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts26 Nov 2010Dismissed
Naresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0439
Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts26 Nov 2010Dismissed
K.V. Krishna Mohan Rao Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0438
Prevention of Corruption Act, 1988 — Section 13
High Courts26 Nov 2010Dismissed
Chapala Ramesh Reddy Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0437
Prevention of Corruption Act, 1988 — Section 13(2)
High Courts26 Nov 2010Dismissed
State of H.P. Vs Pankaj @ Babbu and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378(3)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 404
High Courts26 Nov 2010
Rakesh Kumar and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0283