High Courts02 Dec 2024Dismissed
Barkha Singh Vs Vikram
Delhi High Court · (2024) 12 DEL CK 2102
Code of Civil Procedure, 1908-Section 115, 151, Order XI
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 952 of 6,586
High Courts02 Dec 2024Dismissed
Tamanna Singh Vs Crescent Financial Service Pvt. Ltd.
Delhi High Court · (2024) 12 DEL CK 2101
Code of Civil Procedure, 1908-Section 115, Order I Rule 10Companies Act, 1956Limited Liability Partnership Act, 2008-Section 6
High Courts02 Dec 2024Allowed
Wakil Kumar @ Wakil Das Vs Arvind Biswakarma & Ors.
Delhi High Court · (2024) 12 DEL CK 2100
Motor Vehicles Act, 1988-Section 173
High Courts02 Dec 2024Allowed
Ajay Narain Vs Arti Singh & Ors.
Delhi High Court · (2024) 12 DEL CK 2099
Transfer of Property Act, 1872-Section 53A, 53CPC, 1908-Order XXXIX Rule 1 and 2, XXXIX Rule 4, 6 Rule 17Evidence Act, 1872-Section 91, 92
High Courts02 Dec 2024Allowed
Mohd Sadik Through Father Anish Ahmad Vs Uttar Pradesh State Road Transport Corporation & Ors.
Delhi High Court · (2024) 12 DEL CK 2098
Motor Vehicles Act, 1988-Section 173, 166, 140Indian Penal Code 1860-Section 279/337
High Courts02 Dec 2024Disposed Of
National Insurance Company Vs Zahida Kausar & Ors.
Delhi High Court · (2024) 12 DEL CK 2096
Motor Vehicles Act, 1988-Section 173, 166IPC-Section 279, 338
High Courts02 Dec 2024Dismissed
Meena Jain & Ors. Vs Bhupinder Singh & Ors.
Delhi High Court · (2024) 12 DEL CK 2095
Code of Civil Procedure, 1908-Section 115, 10, Order XXXIX Rules 1 and 2
High Courts02 Dec 2024
Suresh Shah Vs Tata Consultancy Services Limited
Delhi High Court · 2024 INSC 857
Arbitration and Conciliation Act, 1996-Section 34, 34(2A), 34(3), 17, 2(1)(f), 2(2), 3, 4, 10, 11(6), 11(1)-(3) & (5), 12, 13, 13(1) & (2), 16, 16(2), 28, 28(1)(a)Arbitration Amendment Act, 2015
High Courts02 Dec 2024Dismissed
The United India Insurance Co. Ltd. Vs Rekha & Ors.
Delhi High Court · (2024) 12 DEL CK 2105
Motor Vehicles Act, 1988-Section 173, sub-section 3 of Section 66IPC-Section 279, 3387, 1806
High Courts02 Dec 2024Dismissed
Sh. Deepak Kumar Vs Sh. Abdul Mazid & Ors.
Delhi High Court · (2024) 12 DEL CK 2107
Limitation Act-Section 5Motor Vehicles Act, 1988-Section 173, 166, 140Indian Penal Code, 1860-Section 279, 304A
High Courts02 Dec 2024Disposed Of
Mr Penumetcha Narasimha Raju & Ors. Vs Union Of India & Anr.
Delhi High Court · (2024) 12 DEL CK 1605
High Courts02 Dec 2024Dismissed
Dr Deepak Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1603
Constitution of India-Article 226
High Courts02 Dec 2024Dismissed
M/s. Kavita Enterprises Vs Airport Authority Of India
Delhi High Court · (2024) 12 DEL CK 1601
Limitation Act, 1963-Article 113, Section 18Constitution of India-Article 226Employees’ Provident Funds and Miscellaneous Provisions Act, 1952
High Courts02 Dec 2024Disposed Of
Staff Selection Commission & Ors. Vs Phool Singh
Delhi High Court · (2024) 12 DEL CK 1555
High Courts02 Dec 2024Dismissed
VRC Construction (India) Private Limited Vs National Highway Authority Of India
Delhi High Court · (2024) 12 DEL CK 0005
Constitution of India, 1950 — Article 14, 19(1)(g), 226
High Courts02 Dec 2024Disposed Of
Ravi Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2024) 12 DEL CK 0004
Code of Criminal Procedure 1973 — Section 374(2), 482Indian Penal Code, 1860 — Section 34, 392, 397, 411Arms Act 1959 — Section 25
High Courts02 Dec 2024Allowed
Luvleen Maingi Vs Union Of India & Ors
Delhi High Court · (2024) 12 DEL CK 0003
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 77, 79, 80, 81, 110Foreign Trade (Development and Regulation) Act, 1992 — Section 7
High Courts02 Dec 2024Dismissed
Gulshan Kumar Vs Indu Soni
Delhi High Court · (2024) 12 DEL CK 0002
Code of Civil Procedure, 1908 — Order 12 Rule 6
High Courts02 Dec 2024Disposed Of
Mr Penumetcha Narasimha Raju And Ors Vs Union Of India And Another
Delhi High Court · (2024) 12 DEL CK 0001
High Courts30 Nov 2024Dismissed
Staff Selection Commission & Ors. Vs Arun
Delhi High Court · (2024) 11 DEL CK 2052