High Courts03 Dec 2024Dismissed
Sunil Kumar Garg Vs M.M.T.C. Ltd. & Ors.
Delhi High Court · (2024) 12 DEL CK 1980
MMTC ECDA rules-Rule 23Constitution of India-Article 12Contract Act, 1872
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 950 of 6,586
High Courts03 Dec 2024Allowed
Shivam Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2024) 12 DEL CK 2016
B.N.S.S. of 2023-Section 415(2), 528IPC-Section 363, 366, 354, 354A, 354D, 511POCSO Act-Section 8, 10, 12, 29
High Courts03 Dec 2024Dismissed
Arjun Bapari Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2043
Border Security Force Act, 1968-Section 11(2)Border Security Force Rules, 1969-Rule 17Constitution of India-Article 14
High Courts03 Dec 2024Disposed Of
Dr Vinod Kumari Vs Sashatra Seema Bal & Anr.
Delhi High Court · (2024) 12 DEL CK 2044
High Courts03 Dec 2024Disposed Of
Hemant Kumar & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2045
High Courts03 Dec 2024Disposed Of
Rana Mandal Vs Union Of India Through The Secretary & Ors.
Delhi High Court · (2024) 12 DEL CK 2047
High Courts03 Dec 2024Disposed Of
Constable Vijay Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2050
High Courts03 Dec 2024Allowed
HDFC ERGO General Insurance Co. Ltd Vs Uma Devi & Ors.
Delhi High Court · (2024) 12 DEL CK 2097
Motor Vehicles Act, 1988-Section 173IPC-Section 279, 337, 304A
High Courts03 Dec 2024Disposed Of
Reliance General Insurance Company Ltd. Vs Dr. Rajkumar Shyamananda Singh & Ors.
Delhi High Court · (2024) 12 DEL CK 2104
Motor Vehicle Act, 1988-Section 173IPC, 1860-Section 279, 304 A
High Courts03 Dec 2024Disposed Of
UPSRTC Vs Sujit Kumar @ P. Sujith & Anr. ; UPSRTC Vs Leela Krishnan & Ors.
Delhi High Court · (2024) 12 DEL CK 2109
Constitution of India-Article 227Motor Vehicles Act, 1988-Section 173, 166/140Indian Penal Code, 1860-Section 279/338
High Courts03 Dec 2024Disposed Of
Bajaj Allianz General Insurance Co Ltd Vs Dharmu Saroj & Ors
Delhi High Court · (2024) 12 DEL CK 2110
Motor Vehicles Act, 1988-Section 173IPC-Section 308, 304A, 427
High Courts03 Dec 2024Allowed
Nitu & Ors. Vs Suresh & Ors.
Delhi High Court · (2024) 12 DEL CK 2111
Motor Vehicles Act, 1988-Section 173
High Courts03 Dec 2024Allowed
Raj Kumar Vs ICICI Lombard Gen Ins Co. Ltd. & Anr.
Delhi High Court · (2024) 12 DEL CK 2112
Motor Vehicles Act, 1988-Section 173IPC-Sections 279, 337
High Courts03 Dec 2024Dismissed
Religare Finvest Limited Vs Lakshmi Vilas Bank Limited & Ors.
Delhi High Court · (2024) 12 DEL CK 2113
Code of Civil Procedure, 1908-Order VII Rule 11, I Rule 3, Proviso to Order I Rule 9, Section 151, VI Rule 17, I Rule 10
High Courts03 Dec 2024Dismissed
Mrs. Kamla Ajmera Vs Pr. Commissioner Of Income Tax
Delhi High Court · (2024) 12 DEL CK 1620
Income Tax Act, 1961-Section 260A, 54, 54F, 143(2), 133(6), 143(3), 45Finance (No. 2) Act, 2014
High Courts03 Dec 2024Allowed
Sanjay Singhal Vs Assistant Commissioner Of Income Tax, Central Circle 15, Delhi
Delhi High Court · (2024) 12 DEL CK 1591
Income Tax Act, 1961-Section 148A(b), 148A(3), 148, 153A, 143(3), 69A, 147, 149(1), 150, 132, 132-A, 144C, 149, 148(3)
High Courts03 Dec 2024Dismissed
CIT – I Vs M/s. Birlasoft Ltd
Delhi High Court · (2024) 12 DEL CK 1590
Income Tax Act, 1961-Section 4, 2(31), 10A, 10A(1) first proviso, 10A(2), 10A(2)(ii), 10A(2)(iii), 10B, 10B(1), 10B(2), 10B(2)(ii), 11, 12, 70, 72, 74, 80-I, 92, 92(1), 92(2), 92A(2), 92B, 92BA, 92C, 92C(1), 92C(2) second proviso, 92CA(2B), 92CA(3), 92E, 92F, 92F(iii), 143(2), 260AIncome Tax Rules, 1962-Rule 10A, 10A(d), 10AB, 10B, 10B(1)(e), 10E, 16D, 19B(1)(e)Companies Act, 1956
High Courts03 Dec 2024Dismissed
Pr. Commissioner Of Income Tax-7, Delhi Vs UK Paints India Pvt. Ltd.
Delhi High Court · (2024) 12 DEL CK 1588
Income Tax Act, 1961-Section 260A, 14A, 14A(2), 143(3), 10(34)Income Tax Rules, 1962-Rule 8D, 8D(1)(a)
High Courts03 Dec 2024Dismissed
United India Insurance Co. Ltd. Vs Smt Arti & Ors.
Delhi High Court · (2024) 12 DEL CK 1560
Code of Civil Procedure, 1908-Section 151Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 304-A
High Courts02 Dec 2024Disposed Of
Boehringer Ingelheim Vetmedica GmbH Vs The Controller Of Patents
Delhi High Court · (2024) 12 DEL CK 2269
Patents Act, 1970-Section 117A, 15, 11B, 2(1)(j), 2(1)(ja), 8(1)Patent Rules, 2003-Rule 28 (7)