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Delhi High Court judgments

1,31,711 judgments · page 948 of 6,586

High Courts05 Dec 2024Allowed

Subhash Chander Dabas Vs Assistant Commissioner Of Income Tax

Delhi High Court · (2024) 12 DEL CK 1573

Income Tax Act, 1961-Section 148, 147, 151, 143(3), 143(2), 143(1), 2(22)(e), 115AD, 139, 142, Explanation 1 of Section 147, Proviso to Section 147, First Proviso to Section 148, 148AFinance Act, 2021Direct Tax Laws (Amendment) Act, 1987
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High Courts04 Dec 2024Disposed Of

Parvez Ahmed & Ors. Vs Directorate Of Enforcement

Delhi High Court · (2024) 12 DEL CK 2266

Code of Criminal Procedure, 1973-Section 439, 482Prevention of Money Laundering Act, 2002-Section 2(1)(u), 2(1)(y), 3, 4, 45, 45(1)(ii), 45(1)(iii), 50, 70Indian Penal Code-Section 120-B, 384 to 389
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High Courts04 Dec 2024Dismissed

Satyavir Singh Vs Union Of India & Ors.

Delhi High Court · (2024) 12 DEL CK 1892

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 14(2)CCS (Conduct) Rules, 1964-Rule 3(1)(ii) & (iii)Constitution of India-Article 226
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High Courts04 Dec 2024Disposed Of

Dr Sonia D Narang Vs State Of Nct Of Delhi

Delhi High Court · (2024) 12 DEL CK 1969

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 155(2), 156(1), 468, 468(2), 482Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994-Section 3, 4, 5, 6, 23
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