High Courts05 Dec 2024Disposed Of
Lallan Prasad Sonkar Vs State Of NCT Of Delhi
Delhi High Court · (2024) 12 DEL CK 2030
IPC-Section 308, 201Cr.P.C.-Section 428, 313
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Delhi High Court judgments
1,31,711 judgments · page 947 of 6,586
High Courts05 Dec 2024Dismissed
Sivankutty & Ors. Vs P. K Patra
Delhi High Court · (2024) 12 DEL CK 2032
Cr.P.C.-Section 200, 468, 468(2), 468(2)(b), 468(3), 473, 220(1), 155(2), 155(4), 2(d)IPC-Sections 323/324/341/452/506/34, 323, 452, 354(B)/323/427/354, 186/353/34, 323/34Constitution of India-Article 14
High Courts05 Dec 2024Disposed Of
Sh Raghuveer Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2046
High Courts05 Dec 2024Dismissed
Union Of India & Ors. Vs Gp Capt S Mediratta VSM 18893 ADM FC Retd
Delhi High Court · (2024) 12 DEL CK 2051
High Courts05 Dec 2024Dismissed
Union Of India & Ors. Vs Sl-3939F Col Mpc Rao (Retd.)
Delhi High Court · (2024) 12 DEL CK 2052
High Courts05 Dec 2024Disposed Of
Sandeep Kumar Vs Director General Coast Guard Headquarters & Ors.
Delhi High Court · (2024) 12 DEL CK 2053
Constitution of India-Article 226
High Courts05 Dec 2024Dismissed
Union Of India & Ors. Vs Col Bhaskar Dev Burman Retd
Delhi High Court · (2024) 12 DEL CK 2055
High Courts05 Dec 2024
Vipin Kumar Vs K P Rajeev & Anr.
Delhi High Court · (2024) 12 DEL CK 2108
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Motor Vehicles Act, 1988-Section 173
High Courts05 Dec 2024Disposed Of
Varenya Jain Vs Deepak & Ors.
Delhi High Court · (2024) 12 DEL CK 2115
Motor Vehicle Act, 1988-Section 173, 166, 140Indian Penal Code, 1860-Section 279, 338
High Courts05 Dec 2024Dismissed
Navbharat Infrastructure Co. & Ors. Vs Vkr Eshwaran
Delhi High Court · (2024) 12 DEL CK 2118
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11Constitution of India-Article 227Commercial Courts Act, 2015-Section 2(1)(c)(x), 12A
High Courts05 Dec 2024Disposed Of
Nandan Mukherjee Vs Mohd Rafiq & Ors.
Delhi High Court · (2024) 12 DEL CK 2119
Motor Vehicles Act, 1988-Section 173IPC-Section 279
High Courts05 Dec 2024Disposed Of
Jai Prakash Vs Smt. Anita Devi & Ors.
Delhi High Court · (2024) 12 DEL CK 2120
Code of Civil Procedure, 1908-Section 115, Order XVI Rule 1(3), 151Indian Evidence Act, 1872-Section 45Constitution of India-Article 227
High Courts05 Dec 2024Allowed
Parbati & Ors. Vs The New India Assurance Co. Ltd. & Ors.
Delhi High Court · (2024) 12 DEL CK 2121
Motor Vehicles Act, 1988-Section 173, 166Indian Penal Code, 1860-Section 379, 304A
High Courts05 Dec 2024Dismissed
Union Of India Vs M/S Parishudh Machines Pvt. Ltd.
Delhi High Court · (2024) 12 DEL CK 2122
Code of Civil Procedure, 1908-Section 115, 151Arbitration and Conciliation Act, 1996-Section 34, 37
High Courts05 Dec 2024
Davinder Goyal & Anr. Vs Vikram Singh & Ors.
Delhi High Court · (2024) 12 DEL CK 2123
Motor Vehicles Act, 1988-Section 173, 166CPC-Section 156(3)
High Courts05 Dec 2024Allowed
Oriental Insurance Company Limited Vs Deepshikha Yadav & Ors.
Delhi High Court · (2024) 12 DEL CK 2126
Motor Vehicles Act, 1988-Section 173
High Courts05 Dec 2024Allowed
Ayush Verma Vs LRS Of Beeru Verma & Anr. (United India Insurance Co. Ltd)
Delhi High Court · (2024) 12 DEL CK 2128
Motor Vehicles Act, 1988-Section 173, 166, 163A
High Courts05 Dec 2024Disposed Of
Court On Its Own Motion Vs Rakesh Kumar Advocate
Delhi High Court · (2024) 12 DEL CK 2230
Negotiable Instruments Act-Section 138
High Courts05 Dec 2024Disposed Of
Court On Its Own Motion Vs Ranjit Singh Advocate
Delhi High Court · (2024) 12 DEL CK 2232
High Courts05 Dec 2024Disposed Of
Comptroller And Auditor General Of India Vs Nagendra Lakhara & Ors.
Delhi High Court · (2024) 12 DEL CK 2233
Constitution of India-Article 226, 227